MELIORA ASSET RECONSTRUCTION COMPANY LIMITEDActivity: Finance in Andhra Pradesh.Active |
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GST Number(s) 37AAICM2935K1Z4 |
PAN No AAICM2935K |
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CIN U65923AP2012PLC084298 |
ROC RoC-Vijayawada |
Incorporation Date 21-11-2012 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 084298 |
Registration Date 21-11-2012 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 17-09-2018 |
Last Balance Sheet Date 31-03-2018 |
Financials |
Authorized Capital Rs. 4500,00,000 |
Paid Up Capital Rs. 2865,30,000 |
Contact Information |
E-Mail Address marc@melioraarc.com |
Registered Address H. No. 47-3-26/14,Flat No.106, 1st Floor, , Bharat Towers, 5th Lane, Dwarakanagar, Visakhapatnam AP 530016 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to MELIORA ASSET RECONSTRUCTION COMPANY LIMITEDLast Checked Past / Closed Litigation On 29-08-2023 01:13
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for MELIORA ASSET RECONSTRUCTION COMPANY LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
GST Number(s) for MELIORA ASSET RECONSTRUCTION COMPANY LIMITED |
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ANDHRA PRADESH | 37AAICM2935K1Z4 |
Directors |
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DIN | Name | Since |
ADOPK8613L | SRINIVASAN KRISHNARAO | 16-10-2019 |
01672360 | RAVI KUMAR KORADA | 21-11-2012 |
01652759 | SISIR KUMAR APPIKATLA | 21-11-2012 |
02119513 | PILLALA RAMAKRISHNA RAO | 21-11-2012 |
00365880 | HOMAI ARDESHIR DARWALLA | 10-12-2012 |
02255028 | PRASAD KUCHIBHATLA | 10-12-2012 |
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