MEGHALAYA POWER LIMITED

Activity: Electricity, Gas & Water companies in Meghalaya.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
17AAECM8414F1ZJ
PAN No
AAECM8414F
CIN
U40108ML2002PLC006921
ROC
RoC-Shillong
Incorporation Date
04-10-2002
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Unlisted
Suspended at Exchange
-
 
Registration Number
006921
Registration Date
04-10-2002
 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
27-09-2019
Last Balance Sheet Date
31-03-2019



Financials

Authorized Capital
Rs. 2000,00,000
Paid Up Capital
Rs. 1713,06,200



Contact Information

E-Mail Address
debabratathakurta@starcement.co.in
Registered Address
VILLAGE: LUMSHNONG P.O.KHALIEHRIAT LUMSHNONG ML 793200 IN
Alternate Address
Satyam Towers, Unit 9B, First Floor, 3, Alipore Road Kolkata 700027 WB IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to MEGHALAYA POWER LIMITED

Last Checked Past / Closed Litigation On 02-09-2023 12:10
29-12-2022 M/s. Kamakshi Ispat Private Limited Versus Meghalaya Power Distribution Corporation Ltd. & Others High Court of Meghalaya
16-12-2022 Meghalaya Power Distribution Corporation & Another Versus Meghalaya State Electricity Commission & Others High Court of Meghalaya
06-07-2021 National Thermal Power Corporation Versus Meghalaya Power Distribution Limited (NTPC) Corporation Ltd. & Others High Court of Meghalaya



GST Number(s) for MEGHALAYA POWER LIMITED

MEGHLAYA 17AAECM8414F1ZJ  



Directors

DIN Name Since
00246043 SAJJAN BHAJANKA 25-05-2006
00343256 PRAMOD KUMAR SHAH 13-11-2017
00353075 MANGILAL JAIN 17-08-2009
01957416 RANGBAHDUH KHONGLAH 01-03-2008
ACVPT2472Q DEBABRATA THAKURTA 03-08-2017
00591512 PREM KUMAR BHAJANKA 21-12-2009
01550103 LAMSHWA KYNDOH 02-05-2007
AOJPA7800H BISHAL KUMAR AGARWAL 06-02-2018
08181762 GHANSHYAM AGARWAL 01-12-2018

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