MEGHA TECHNICAL AND ENGINEERS PRIVATE LIMITEDActivity: Manufacturing (Metals & Chemicals, and products thereof) in Meghalaya.Active |
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CIN U27107ML2002PTC006976 |
ROC RoC-Shillong |
Incorporation Date 13-12-2002 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 006976 |
Registration Date 13-12-2002 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 27-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 3500,00,000 |
Paid Up Capital Rs. 2734,64,000 |
Contact Information |
E-Mail Address debabratathakurta@starcement.co.in |
Registered Address LUMSHNONG JAINTIA HILLS MEGHALAYA,INDIA ML 793200 IN |
Alternate Address Satyam Towers, Unit 9B, First Floor, 3, Alipore Road Kolkata 700027 WB IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to MEGHA TECHNICAL AND ENGINEERS PRIVATE LIMITEDLast Checked Past / Closed Litigation On 19-09-2023 10:04
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09-02-2022 | Megha Technical & Engineers Pvt. Ltd. & Others Versus State Of Meghalaya & Others | High Court of Meghalaya |
10-08-2017 | Megha Technical & Engineers (Pvt.) Ltd., Versus The union of India, Represented by the Secretary, Ministry of railways & Others | High Court of Gauhati |
Directors |
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DIN | Name | Since |
00383635 | PANKAJ KEJRIWAL | 02-11-2006 |
AAXPL0318D | VIVEK LAHOTI | 20-09-2014 |
00642736 | SANTANU RAY | 15-07-2014 |
BDAPM2614Q | MOHIT MAHANA | 15-09-2015 |
00353075 | MANGILAL JAIN | 21-12-2006 |
00266005 | HARI PRASAD AGARWAL | 20-05-2004 |
08322755 | EDIELANAPHIKA GABRIELA SUJA WAR | 04-02-2019 |
00223718 | RAJESH KUMAR AGARWAL | 01-11-2011 |
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