ME INDIA INTERNET PRIVATE LIMITEDActivity: Business Services in Delhi.Active |
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CIN U74140DL2015PTC285191 |
ROC RoC-Delhi |
Incorporation Date 15-09-2015 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 285191 |
Registration Date 15-09-2015 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 29-09-2018 |
Last Balance Sheet Date 31-03-2018 |
Financials |
Authorized Capital Rs. 10,00,000 |
Paid Up Capital Rs. 1,00,000 |
Contact Information |
E-Mail Address mamtahemrajani@imagesgroup.in |
Registered Address 38 G/F, BACK PORTION SADHNA ENCLAVE SADHANA ENCLAVE NEW DELHI 110017 NEW DELHI South Delhi DL 110017 IN |
Some PAST Judgements / Case Laws similar to ME INDIA INTERNET PRIVATE LIMITEDLast Checked Past / Closed Litigation On 11-09-2023 00:04
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for ME INDIA INTERNET PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
00750631 | PREM LATA TANEJA | 15-09-2015 |
00031257 | AMITABH TANEJA | 15-09-2015 |
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