MARICO LIMITED

Activity: Manufacturing (Food stuffs) in Maharashtra.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
18 Available. Click Here.
PAN No
AAACM7493G
CIN
L15140MH1988PLC049208
ROC
RoC-Mumbai
Incorporation Date
13-10-1988
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Listed
Suspended at Exchange
-
 
Registration Number
049208
Registration Date
13-10-1988
 
   



Listing Info

National Stock Exchange (NSE) listing as MARICO since 01-05-1996.

  ISIN Number: INE196A01026 ,   Instrument: EQ ,   Face Value: Rs. 1 ,   Paid-Up Value: Rs. 1

Bombay Stock Exchange (BSE) listing as MARICO with code 531642 .

  ISIN Number: INE196A01026 ,   Status: ACTIVE ,   Instrument: EQUITY ,   Face Value: Rs. 1
Industry:- Personal Products.



Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
30-08-2021
Last Balance Sheet Date
31-03-2021



Financials

Authorized Capital
Rs. 29500,00,000
Paid Up Capital
Rs. 12923,55,968



Contact Information

E-Mail Address
investor@marico.com
Registered Address
MARICO LIMITED, 7th FLOOR,GRANDE PALLADIUM, 175,CST ROAD,KALINA,SANTACRUZ (EAST) MUMBAI Mumbai City MH 400098 IN



TradeMarks

Total 779 marks found.
PREGATHON, Class 41, Accepted & Advertised
STUDIOX, Class 3, Accepted & Advertised
TOOO KOOOL 4 YOUR MOM, Class 3, Registered
LIVON HAIR PROTECTION FACTOR, Class 3, Accepted & Advertised
NIHAR NATURALS HAIR PROTECTION FACTOR, Class 3, Accepted & Advertised
PREGATHON, Class 35, Accepted & Advertised
HAIR SUTRAS, Class 3, Accepted & Advertised
OXY INFUSION, Class 3, Accepted & Advertised
Shaam ka soup ho right, toh dinner bane light, Class 29, Accepted & Advertised
NATURLAZ, Class 29, Accepted & Advertised
TOO COOL FOR YOUR MOM, Class 3, Advertised bef acc
Parachute Advansed Jasmine Sur se Shine tak, Class 41, Accepted & Advertised
True Roots Logo, Class 5, Opposed
SUR SE SHINE TAK, Class 41, Accepted & Advertised
BODY LOTION Parachute ADVANSED SUMMER FRESH (DEVICE OF TREE), Class 16, Accepted & Advertised
INDRIYA, Class 5, Accepted & Advertised
Goodness of Coconut, Magic of Ayurveda with Device, Class 5, Accepted & Advertised
SUR SE SHINE TAK, Class 35, Accepted & Advertised
SAFFOLA FITTIFY, Class 32, Registered
JASMINE LABEL, Class 3, Opposed
COCO SOUL GOLD, Class 3, Opposed
SAFFOLA GOLD, Class 29, Registered
Parachute Advansed Jasmine Sur se Shine tak, Class 35, Registered
SAFFOLA TASTY, Class 29, Registered
SAFFOLA TOTAL, Class 29, Registered
HAIR SUTRA, Class 5, Registered
HAIR SUTRAS, Class 5, Registered
SAFFOLA PERFECT NASHTA Label, Class 29, Registered
SAFFOLA PERFECT NASHTA Label, Class 30, Registered
True Roots Botanical Hair Tonic Label, Class 3, Registered
True Roots Botanical Hair Tonic Label, Class 5, Registered
Saffola Label, Class 5, Registered
Saffola Label, Class 29, Registered
Parachute Advansed Aloe Vera Label, Class 3, Opposed
Device of heart, Class 29, Registered
CODE 10, Class 3, Opposed
HAIR SUTRA, Class 3, Registered
HAIR & CARE, Class 3, Registered
MIF, Class 16, Registered
PARACHUTE, Class 9, Registered
COCOAGE, Class 3, Opposed
MARICO INNOVATION FOUNDATION, Class 16, Registered
UTTAM, LEAF (DEVICE), Class 29, Opposed
Marico RealNutrition Logo, Class 29, Registered
Marico RealNutrition Logo, Class 30, Registered
SAFFOLA FITTIFY, Class 5, Registered
FITTIFY, Class 29, Opposed
FITTIFY, Class 30, Opposed
FITTIFY, Class 32, Opposed
SAFFOLA FITTIFY, Class 29, Opposed
SAFFOLA FITTIFY, Class 30, Opposed

Click Here to See More Marks




Some PAST Judgements / Case Laws similar to MARICO LIMITED

Last Checked Past / Closed Litigation On 28-08-2023 15:25
19-07-2022 Marico Limited Versus Dabur India Limited High Court of Judicature at Calcutta
28-12-2020 Dabur India Limited Versus Marico Limited High Court of Delhi
14-02-2020 Abhijeet Bhansali V/S Marico Limited High Court of Judicature at Bombay
04-12-2019 Marico Limited Versus Dabur India Limited High Court of Judicature at Bombay
20-04-2018 Marico Ltd. Versus Jagit Kaur High Court of Delhi
20-04-2018 Marico Ltd. Versus Jagit Kaur High Court of Delhi
04-12-2017 Manager, Plant Quality Assurance of Marico Industries Limited, K.C. Marg, Mumbai & Another Versus P. Veeramani, Food Inspector, Nagercoil Before the Madurai Bench of Madras High Court
02-11-2017 Marico Limited Versus G.P.L. Oil Company & Another High Court of Judicature at Calcutta
30-08-2016 M/s. Marico Plywood Industries Pvt. Ltd Versus The Branch Manager & Another West Bengal State Consumer Disputes Redressal Commission Kolkata
22-07-2016 Marico Industries Ltd. & Another Versus Goa State Agricultural Marketing Board & Another In the High Court of Bombay at Goa
22-07-2016 State of Madhya Pradesh Versus Marico Industries Ltd. Supreme Court of India
01-07-2016 Marico Ltd. & Others Versus State of Gujarat & Another High Court of Gauhati
01-07-2016 Marico Ltd. & Others Versus State of Gujarat & Another High Court of Gujarat At Ahmedabad
10-02-2015 M/s. Marico Industries Limited & Others Versus State of Maharashtra High Court of Judicature at Bombay
27-01-2015 Marico Ltd. & Others Versus State of Delhi & Another High Court of Delhi
04-12-2014 Marico Industries Pvt Ltd. Versus M/s. Peekeyaar Traders Represented by its Managing Partner, Lakshmanan High Court of Kerala
12-09-2014 Marico Ltd. Versus The Commissioner, Commercial Taxes High Court Of Judicature At Allahabad Lucknow Bench
18-04-2013 Marico Limited Versus Adani Wilmar Limited High Court of Delhi
01-11-2010 Marico Limited Versus Agro Tech Foods Limited High Court of Delhi
23-08-2010 Marico Limited Versus J.K. Enterprises & Others High Court of Judicature at Calcutta
15-12-2009 The State of Karnataka rep. by Principal Secy. To Govt., Finance Department Bangalore & Others Versus M/s. Marico Industries Ltd. Rep. by its Manager R.C. Doshi. High Court of Karnataka
17-04-2009 Marico Limited Versus M/s. S.S. Transport, Rajahmundry rep.by its proprietor, Smt.Vinod Devi Surana & Another High Court of Andhra Pradesh
21-09-2008 Marico Limited v/s Jagit Kaur Copyright Board
21-09-2008 Marico Ltd. Versus Jagit Kaur COPYRIGHT BOARD at DELHI
21-09-2008 Marico Ltd. Versus Jagit Kaur Supreme Court of India
20-02-2008 Marico Limited a company registered Versus Raj Oil Mills Limited, a company registered High Court of Judicature at Bombay
27-02-2007 Marico Limited Versus Raj Oil Mills Limited High Court of Judicature at Bombay
03-01-2006 M/s. Marico Industries Ltd. Versus State of Karnataka Rep by Principal Secretary to Government & Others High Court of Karnataka
11-03-2005 Marico Industries Ltd. Versus The State of Bihar High Court of Bihar
25-02-2003 M/s. Marico Industries Limited Versus The State of Kerala High Court of Kerala
16-08-2002 Marico Industries Ltd. Versus Sarfraj Trading Co. High Court of Judicature at Bombay
15-03-2002 Marico Industries Limited & Another Versus Sarfaraj Trading Company & Others High Court of Judicature at Bombay
26-03-2001 State of Karnataka Versus Marico Industries Ltd. High Court of Karnataka



GST Number(s) for MARICO LIMITED

GOA 30AAACM7493G1ZK  
TAMIL NADU 33AAACM7493G1ZE  
CHATTISGARH 22AAACM7493G1ZH  
ODISHA 21AAACM7493G1ZJ  
RAJASTHAN 08AAACM7493G1Z7  
BIHAR 10AAACM7493G1ZM  
WEST BENGAL 19AAACM7493G2Z3  
DADRA AND NAGAR HAVELI 26AAACM7493G1Z9  
DELHI 07AAACM7493G2Z8  
GUJARAT 24AAACM7493G2ZC  
TELANGANA 36AAACM7493G2Z7  
JHARKHAND 20AAACM7493G1ZL  
MAHARASHTRA 27AAACM7493G1Z7  
ASSAM 18AAACM7493G1Z6  
DELHI 07AAACM7493G1Z9  
HARYANA 06AAACM7493G1ZB  
KERALA 32AAACM7493G1ZG  
MADHYA PRADESH 23AAACM7493G1ZF  



Directors

DIN Name Since
00210342 HARSH CHARANDAS MARIWALA 13-10-1988
00027595 NAGESH SATYANARAYAN BASAVANHALLI 16-07-2010
05251806 SAUGATA GUPTA 01-04-2014
00032929 HEMA RAVICHANDAR 26-07-2005
03072284 RISHABH HARSH MARIWALA 02-05-2017
00017880 NIKHIL KHATTAU NIRVAN 18-07-2002
07527676 ANANTH SANKARANARAYANAN 26-06-2017
AARPW6933B HEMANGI YATEEN GHAG 30-10-2017
00007246 RAJENDRA KISHORE MARIWALA 26-07-2005
ACNPA9076F PAWAN BHAGWAN DAS AGRAWAL 10-09-2020
AHWPV3281F MANDYAM ANANDAMPILLAI VINAY 28-10-2021
02066480 RAJEEV VASUDEVA 01-11-2021
00087839 MILIND GAJANAN BARVE 02-08-2021

India's most comprehensive litigation gathering and reporting.

Get Litigation Report

LEGATRACE AT YOUR SERVICE
  • Legal Assessment
  • Legal Risk Analysis
  • Litigation Search
  • Defaulter Lists Search
  • Test Litigation Sensitivity

USEFUL FOR
  • Mergers & Acquisitions
  • Partnerships
  • Joint Ventures
  • Vendor On Boarding
  • Employees / Competitors / Colleagues Legal Background Verification





DISCLAIMER: www.LawyerServices.in, LawyerServices, Integrated Web Services Pvt. Ltd., and / or our software development firms, and / or our marketing / channel partners and all of their employees respect the Privacy and Intellectual Property Rights of everyone. All trademarks, service marks, trade names and logos appearing on the site are the property of their respective owners. Information shown here is purely a summary of the contents and status of documents as available on the official website of the Ministry of Corporate Affairs. It is not based on any personal judgements or opinion of any individual or professional.

The information from Ministry of Corporate affairs is being collated and matched to information sourced from various courts of India, Trademark authority, etc - in order to create a convenience tool for the general public at large. We no claim of ownership or affiliation with any trademark (REGISTERED OR UNREGISTERED) that forms part of any Company/LLP name listed on this page. Please note that the content of these documents are never verified, nor audited at our end and no representation or warranty is made regarding accuracy or reliability of data/content. The above information is provided for general purpose only and Companies Registrar (www.mca.gov.in) should be referred for any definitive information / purpose. All information provided on this website is without warranty of any kind - express or implied.

Our employees, officers or directors and the employees, officers or directors of any of our partners shall not be liable for any damages (direct, indirect, special or consequential) for whatever cause and disclaim any responsibility on account of any implications, decisions or actions taken on the basis of any information provided on or through this website. Please note:- We strive to keep this information correct and up-to-date, at regular intervals. However, please remember that we are not the primary source, and the company registry should always be referred to for definitive information. If you feel information is in fact out of date, you can expedite its updation by clicking on the "Request Latest Update" button on this page. Once again, no guarantees are made in regard to the same.