MARICO KAYA ENTERPRISES LIMITEDActivity: Community, personal & Social Services in Maharashtra.Amalgamated |
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CIN L93030MH2013PLC239859 |
ROC RoC-Mumbai |
Incorporation Date 19-01-2013 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Listed |
Suspended at Exchange - |
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Registration Number 239859 |
Registration Date 19-01-2013 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 12-11-2014 |
Last Balance Sheet Date 31-03-2014 |
Financials |
Authorized Capital Rs. 1400,00,000 |
Paid Up Capital Rs. 1289,71,000 |
Contact Information |
E-Mail Address investorrelations@kayaindia.net |
Registered Address 9th Floor, Grande Palladium, 175, CST Road, Kalina, Santacruz (East), Mumbai Mumbai City MH 400098 IN |
TradeMarksTotal 5 marks found. |
Kaya hairfree gentle touch, Class 9, Registered |
KAYA SKIN CLINIC, Class 16, Opposed |
KAYA SKIN CLINIC, Class 3, Opposed |
KAYA, Class 3, Opposed |
KAYA, Class 16, Opposed |
Some PAST Judgements / Case Laws similar to MARICO KAYA ENTERPRISES LIMITEDLast Checked Past / Closed Litigation On 11-09-2023 15:20
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for MARICO KAYA ENTERPRISES LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
00017880 | NIKHIL KHATTAU NIRVAN | 16-08-2013 |
00208095 | AMEERA SUSHIL SHAH | 19-06-2014 |
00210342 | HARSH CHARANDAS MARIWALA | 19-01-2013 |
AQPPB7802E | ALMAS ANWAR BADAR | 17-10-2013 |
00007246 | RAJENDRA KISHORE MARIWALA | 16-08-2013 |
00027595 | NAGESH SATYANARAYAN BASAVANHALLI | 16-08-2013 |
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