MARICO CONSUMER CARE LIMITED

Activity: Manufacturing (Metals & Chemicals, and products thereof) in Maharashtra.
Amalgamated
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
27AAHCM8895R1Z5 		PAN No
AAHCM8895R
CIN
U24233MH2012PLC229972 		ROC
RoC-Mumbai 		Incorporation Date
20-04-2012
Class
Public 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
229972 		Registration Date
20-04-2012 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
24-09-2020
Last Balance Sheet Date
31-03-2020



Financials
Authorized Capital
Rs. 8000,00,000
Paid Up Capital
Rs. 2066,08,300



Contact Information
E-Mail Address
investor@marico.com
Registered Address
7TH FLOOR,GRANDE PALLADIUM 175,CST ROAD,KALINA,SANTACRUZ (EAST) MUMBAI Mumbai City MH 400098 IN



TradeMarks

Total 198 marks found.
DEVICE OF BOTTLE, Class 3, Registered
SET WET STUDIO X DEVICE, Class 3, Registered
Livon Cream for Curly Hair, Class 3, Registered
SET WET style COOL HOLD, Class 3, Registered
LIVON, Class 44, Registered
LIVON SALON PROFESSIONAL, Class 3, Registered
SET WET COOL AVATAR, Class 3, Registered
SET WET SWAG AVATAR, Class 3, Registered
SET WET MISCHIEF AVATAR, Class 3, Registered
HAIR GAIN, Class 3, Registered
LIVON, Class 3, Registered
DEVICE OF GEOM MISC, Class 3, Registered
LIVON MOROCCAN SILK SERUM, Class 3, Registered
SET WET style MACHO, Class 3, Registered
SET WET style LOUNGE, Class 3, Registered
SET WET style COOL, Class 3, Registered
SET WET ADVENTURER, Class 3, Registered
SET WET style CASANOVA, Class 3, Opposed
SET WET style ROMEO, Class 3, Registered
SET WET style BITE, Class 3, Registered
LIVON HAIR GAIN TONIC, Class 3, Registered
LIVON HAIR GAIN TONIC, Class 3, Registered
LIVON SILKY POTION, Class 3, Registered
LIVON MOROCCAN SILK SERUM, Class 3, Registered
LIVON MOROCCAN SILK SERUM, Class 3, Registered
LIVON conditioning cream colour, Class 3, Registered
LIVON conditioning cream colour, Class 3, Registered
LIVON conditioning cream colour, Class 3, Registered
LIVON HAIR GAIN TONIC, Class 3, Registered
LIVON SALON-PRO, Class 3, Registered
LIVON SALON SERIES, Class 3, Registered
SET WET Flow Wraps-Ultimate Hold, Class 3, Registered
SET WET CHARM AVATAR, Class 3, Registered
SET WET Logo, Class 3, Registered
SET WET Logo, Class 3, Registered
SET WET Logo, Class 3, Registered
SET WET Logo, Class 3, Registered
SET WET style SEXY, Class 3, Registered
SET WET style RAVE, Class 3, Registered
AQUAARGIN, Class 3, Registered
AqUaArgin AcTives, Class 3, Registered
LIVON STUDIO PROFESSIONAL, Class 3, Registered
LIVON STUDIO PROFESSIONAL, Class 3, Registered
SHAPE OF BOTTLE, Class 3, Registered
SET WET CASUAL HOLD, Class 3, Registered
SET WET ULTIMATE HOLD, Class 3, Registered
LIVON HAIR GAIN, Class 3, Registered
SET WET, Class 3, Registered
SET WET, Class 3, Registered
SET WET, Class 3, Registered
SET WET, Class 3, Registered

Click Here to See More Marks




Some PAST Judgements / Case Laws similar to MARICO CONSUMER CARE LIMITED

Last Checked Past / Closed Litigation On 14-09-2023 12:29
Nothing Found.

Currently our public version does not seem to find any PAST decided cases / judgements for MARICO CONSUMER CARE LIMITED.

However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in




GST Number(s) for MARICO CONSUMER CARE LIMITED
MAHARASHTRA 27AAHCM8895R1Z5  



Directors
DIN Name Since
05251806 SAUGATA GUPTA 20-04-2012
00210342 HARSH CHARANDAS MARIWALA 20-04-2012
ACNPA9076F PAWAN BHAGWAN DAS AGRAWAL 10-09-2020
08863625 PAWAN BHAGWAN DAS AGRAWAL 24-09-2020
AARPW6933B HEMANGI YATEEN GHAG 03-08-2020

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