DIN: 00008480

MANOJ GAUR

Companies Associated
CIN Company Name Status
L40101MP1994PLC042920 JAIPRAKASH POWER VENTURES LIMITED Active
U45400DL2007PTC165438 AVNI HOUSING PRIVATE LIMITED Strike Off
U80904UP2012NPL050961 JAYPEE JAN SEWA SANSTHAN Active
U45201DL1997PTC088061 MANUMANIK ESTATES PRIVATE LIMITED Amalgamated
U26940CT2007PLC020250 BHILAI JAYPEE CEMENT LIMITED Active
U24233UP2010PLC040828 KANPUR FERTILIZERS & CEMENT LIMITED Active
L14106UP1995PLC019017 JAIPRAKASH ASSOCIATES LIMITED Active
U36991HP1995PLC031163 JAIPRAKASH POWER VENTURES LIMITED Amalgamated
L45203UP2007PLC033119 JAYPEE INFRATECH LIMITED Active
U26940UP1992PLC036482 GUJARAT ANJAN CEMENT LIMITED Amalgamated
L24121UP1978PLC008027 JAIPRAKASH ENTERPRISES LIMITED Amalgamated
U40101UP2007SGC032835 PRAYAGRAJ POWER GENERATION COMPANY LIMITED Active
U85191UP2012PLC053358 JAYPEE HEALTHCARE LIMITED Active
U74140UP2011PTC052975 JAYPEE INFRA VENTURES PRIVATE LIMITED Active
U74999UP1996PLC045701 JAYPEE CEMENT CORPORATION LIMITED Active
U10200MP2009SGC021909 MP JAYPEE COAL LIMITED Active
U74210DL1992PTC048726 JAYPEE VENTURES PRIVATE LIMITED Amalgamated


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