MAITSO COSMETICS PRIVATE LIMITEDActivity: Manufacturing (Metals & Chemicals, and products thereof) in Telangana.Active |
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GST Number(s) 36AAMCM5673Q1ZH |
PAN No AAMCM5673Q |
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CIN U24246TG2019PTC131758 |
ROC RoC-Hyderabad |
Incorporation Date 01-04-2019 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 131758 |
Registration Date --- |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date --- |
Last Balance Sheet Date --- |
Financials |
Authorized Capital Rs. 1,00,000 |
Paid Up Capital Rs. 1,00,000 |
Contact Information |
E-Mail Address yugandhar.kopparthi@vivimedlabs.com |
Registered Address 8-2-120/86/9/A2, North End Complex, Road No.2, Banjara Hills, HYDERABAD Hyderabad TG 500034 IN |
TradeMarksTotal 2 marks found. |
TSARA (LABEL), Class 3, Registered |
TSARA, Class 3, Registered |
Some PAST Judgements / Case Laws similar to MAITSO COSMETICS PRIVATE LIMITEDLast Checked Past / Closed Litigation On 16-09-2023 06:52
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for MAITSO COSMETICS PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
GST Number(s) for MAITSO COSMETICS PRIVATE LIMITED |
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TELANGANA | 36AAMCM5673Q1ZH |
Directors |
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DIN | Name | Since |
07248478 | TANMAI VARALWAR | 01-04-2019 |
08058561 | VARALWAR TANISHA | 01-04-2019 |
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