MAITHON POWER LIMITED

Activity: Business Services in Maharashtra.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
20AACCM8705H1ZS
PAN No
AACCM8705H
CIN
U74899MH2000PLC267297
ROC
RoC-Mumbai
Incorporation Date
26-07-2000
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Unlisted
Suspended at Exchange
-
 
Registration Number
267297
Registration Date
26-07-2000
 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
20-09-2021
Last Balance Sheet Date
31-03-2021



Financials

Authorized Capital
Rs. 200000,00,000
Paid Up Capital
Rs. 150891,77,290



Contact Information

E-Mail Address
ramesh.jha@tatapower.com
Registered Address
Corporate Center, 34 Sant Tukaram Road, Carnac Bunder, Mumbai MH 400009 IN
Alternate Address
C/o Tata Power, Corporate Center, 34 Sant Tukaram Road, Carnac Bunder Mumbai 400009 MH







Some PAST Judgements / Case Laws similar to MAITHON POWER LIMITED

Last Checked Past / Closed Litigation On 31-08-2023 11:22
14-07-2016 M/s. Maithon Power Limited, New Delhi Versus Delhi Electricity Regulatory Commission, New Delhi & Others Appellate Tribunal for Electricity Appellate Jurisdiction
14-07-2016 M/s. Maithon Power Limited, New Delhi Versus Delhi Electricity Regulatory Commission, New Delhi & Others Appellate Tribunal for Electricity Appellate Jurisdiction



GST Number(s) for MAITHON POWER LIMITED

JHARKHAND 20AACCM8705H1ZS  



Directors

DIN Name Since
AAIPG5665P MONA HIMANSHU PURANDARE 01-11-2021
08626492 VIJAY VINAYAK NAMJOSHI 01-02-2020
02792753 KRISHNAVA SATYAKI DUTT 21-03-2017
00070477 ASHOK SINHA 23-03-2020
08605394 JOYDEEP MUKHERJEE 08-02-2021
AWAPS6735L KAJAL KUMAR SINGH 15-01-2021
05169220 RITA SINHA 23-03-2020
09046733 RAMESH NARAYAN 08-02-2021
AAVPJ4818J Ramesh Jha 01-01-2019
06642916 ANANDA KUMAR PRABHAKARAN 18-12-2020

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