MAHINDRA VEHICLE MANUFACTURERS LIMITED

Activity: Manufacturing (Machinery & Equipments) in Maharashtra.
Amalgamated
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
27AAFCM1217M1ZF
PAN No
AAFCM1217M
CIN
U34100MH2007PLC171151
ROC
RoC-Mumbai
Incorporation Date
25-05-2007
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Unlisted
Suspended at Exchange
-
 
Registration Number
171151
Registration Date
25-05-2007
 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
23-06-2021
Last Balance Sheet Date
31-03-2021



Financials

Authorized Capital
Rs. 650000,00,000
Paid Up Capital
Rs. 415472,00,000



Contact Information

E-Mail Address
shah.jenny@mahindra.com
Registered Address
Mahindra Towers, P. K. Kurne Chowk Worli MUMBAI MH 400018 IN
Alternate Address
Mahindra & Mahindra Limited, Dist Nashik Igatpuri 422403 MH



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to MAHINDRA VEHICLE MANUFACTURERS LIMITED

Last Checked Past / Closed Litigation On 12-09-2023 23:09
Nothing Found.

Currently our public version does not seem to find any PAST decided cases / judgements for MAHINDRA VEHICLE MANUFACTURERS LIMITED.

However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in




GST Number(s) for MAHINDRA VEHICLE MANUFACTURERS LIMITED

MAHARASHTRA 27AAFCM1217M1ZF  



Directors

DIN Name Since
02009838 SMITA PIYUSH MANKAD 31-03-2015
00044713 DURGASHANKAR SUBRAMANIAM 27-04-2016
00234247 RAHUL DURGAPRASAD ASTHANA 31-03-2015
00046823 RAJESH GANESH JEJURIKAR 22-03-2021
00416429 RAJAN WADHERA 28-04-2017
AAHPN3563G DATTATRAYA BHANUDAS NIKAM 01-11-2014
07217974 VIJAY KALRA 26-07-2017
00374944 PARAG CHANDULAL SHAH 02-05-2017
AAQPD5980J Nasir Kabir Deshmukh 07-05-2020
APIPP6169C Jignesh Ashok Parikh 23-03-2021

India's most comprehensive litigation gathering and reporting.

Get Litigation Report

LEGATRACE AT YOUR SERVICE
  • Legal Assessment
  • Legal Risk Analysis
  • Litigation Search
  • Defaulter Lists Search
  • Test Litigation Sensitivity

USEFUL FOR
  • Mergers & Acquisitions
  • Partnerships
  • Joint Ventures
  • Vendor On Boarding
  • Employees / Competitors / Colleagues Legal Background Verification





DISCLAIMER: www.LawyerServices.in, LawyerServices, Integrated Web Services Pvt. Ltd., and / or our software development firms, and / or our marketing / channel partners and all of their employees respect the Privacy and Intellectual Property Rights of everyone. All trademarks, service marks, trade names and logos appearing on the site are the property of their respective owners. Information shown here is purely a summary of the contents and status of documents as available on the official website of the Ministry of Corporate Affairs. It is not based on any personal judgements or opinion of any individual or professional.

The information from Ministry of Corporate affairs is being collated and matched to information sourced from various courts of India, Trademark authority, etc - in order to create a convenience tool for the general public at large. We no claim of ownership or affiliation with any trademark (REGISTERED OR UNREGISTERED) that forms part of any Company/LLP name listed on this page. Please note that the content of these documents are never verified, nor audited at our end and no representation or warranty is made regarding accuracy or reliability of data/content. The above information is provided for general purpose only and Companies Registrar (www.mca.gov.in) should be referred for any definitive information / purpose. All information provided on this website is without warranty of any kind - express or implied.

Our employees, officers or directors and the employees, officers or directors of any of our partners shall not be liable for any damages (direct, indirect, special or consequential) for whatever cause and disclaim any responsibility on account of any implications, decisions or actions taken on the basis of any information provided on or through this website. Please note:- We strive to keep this information correct and up-to-date, at regular intervals. However, please remember that we are not the primary source, and the company registry should always be referred to for definitive information. If you feel information is in fact out of date, you can expedite its updation by clicking on the "Request Latest Update" button on this page. Once again, no guarantees are made in regard to the same.