MAHINDRA UGINE STEEL COMPANY LIMITEDActivity: Others in Maharashtra.Amalgamated |
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CIN L99999MH1962PLC012542 |
ROC RoC-Mumbai |
Incorporation Date 19-12-1962 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Listed |
Suspended at Exchange - |
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Registration Number 012542 |
Registration Date 19-12-1962 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 05-08-2014 |
Last Balance Sheet Date 31-03-2014 |
Financials |
Authorized Capital Rs. 15000,00,000 |
Paid Up Capital Rs. 3271,46,540 |
Contact Information |
E-Mail Address mcie.investors@mahindra.com |
Registered Address 74GANESH APARTMENT OPPSITALADEVI TEMPLE L J ROAD MAHIM MUMBAI MH 400016 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to MAHINDRA UGINE STEEL COMPANY LIMITEDLast Checked Past / Closed Litigation On 05-09-2023 02:16
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16-03-2015 | Commnr. of Central Excise, Pune Versus M/s. Mahindra Ugine Steel Co. Ltd. | Supreme Court of India |
15-02-2013 | M/s. Mahindra Ugine Versus Steel Co. Ltd. | Income Tax Appellate Tribunal Mumbai |
28-05-2012 | Mahindra Ugine Steel Co. Ltd. Versus Commissioner of Customs (Export), Mumbai | Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
12-08-2010 | Mahindra Ugine Steel Ltd. Versus Commissioner of Customs (Import) | Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
25-05-2010 | Commissioner of Central Excise, Pune Versus Mahindra Ugine Steel Co. Ltd. | Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
11-06-1998 | Commissioner of Income-tax Versus Mahindra Ugine Steel Co. Ltd., Bombay | High Court of Judicature at Bombay |
06-04-1988 | KALAVATI SAKHARAM INGULKAR VERSUS MAHINDRA UGINE STEEL CO. LTD. | High Court of Judicature at Bombay |
30-09-1975 | Bank Of Baroda Versus Mahindra Ugine Steel Company Limited | High Court of Gujarat At Ahmedabad |
Directors |
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DIN | Name | Since |
ABIPJ3941J | SANDEEP KUMAR JAIN | 21-05-2014 |
00004005 | SANJIV KAPOOR | 28-07-2009 |
AHGPK7524E | Ajay Santoshrao Kadhao | 23-07-2007 |
ABJPL2420M | AJIT PRABHAKAR LELE | 21-05-2014 |
06638754 | MUKESH GUPTA | 25-07-2013 |
00097716 | RAMAKRISHNAN RAJAGOPALAN | 21-04-2005 |
03514282 | UDAY GUPTA | 05-05-2011 |
00004695 | ANAND GOPAL MAHINDRA | 30-10-1986 |
00022951 | DALJIT LILARAM MIRCHANDANI | 27-10-2010 |
00012341 | MANOJKUMAR MADANGOPAL MAHESHWARI | 23-10-2008 |
00082621 | HARSH KUMAR | 23-01-2009 |
00231420 | HEMANT LUTHRA | 30-07-2002 |
00041080 | NIKHILESH NATWARLAL PANCHAL | 18-01-2011 |
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