MAHINDRA TRUCKS AND BUSES LIMITED

Activity: Transport, storage and Communications in Maharashtra.
Amalgamated
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
7 Available. Click Here.
PAN No
AAACM7863L
CIN
U63040MH1994PLC079098
ROC
RoC-Mumbai
Incorporation Date
20-06-1994
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Unlisted
Suspended at Exchange
-
No of Members
9  
Registration Number
079098
Registration Date
20-06-1994
 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
20-07-2020
Last Balance Sheet Date
31-03-2020



Financials

Authorized Capital
Rs. 150000,00,000
Paid Up Capital
Rs. 9334,95,676



Contact Information

E-Mail Address
arora.rajesh@mahindra.com
Registered Address
GATEWAY BLDGAPOLLO BUNDER MUMBAI MH 400001 IN







Some PAST Judgements / Case Laws similar to MAHINDRA TRUCKS AND BUSES LIMITED

Last Checked Past / Closed Litigation On 04-09-2023 12:35
Nothing Found.

Currently our public version does not seem to find any PAST decided cases / judgements for MAHINDRA TRUCKS AND BUSES LIMITED.

However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in




GST Number(s) for MAHINDRA TRUCKS AND BUSES LIMITED

TELANGANA 36AAACM7863L1ZZ  
ASSAM 18AAACM7863L1ZX  
MADHYA PRADESH 23AAACM7863L1Z6  
TAMIL NADU 33AAACM7863L1Z5  
RAJASTHAN 08AAACM7863L1ZY  
KARNATAKA 29AAACM7863L1ZU  
HARYANA 06AAACM7863L1Z2  



Directors

DIN Name Since
07884268 VINOD KUMAR SAHAY 20-07-2017
00922281 HEMANT SIKKA 24-04-2015
02166403 BHARAT MOOSSADDEE 26-04-2013
AFIPK4109F NITEEN SUDHEER KARVE 31-10-2017
05243645 SHRIKANT RAGHUNATH MARATHE 31-03-2015
EEBPS4236D SHUBHA JAYARAJ SAMANI 24-04-2019
00020021 SUBHASH CHANDRA BHARGAVA 31-03-2015
AAFPD8516M SANDIP GOVIND DHOND 01-02-2018
02719429 ANISH DILIP SHAH 28-05-2015

India's most comprehensive litigation gathering and reporting.

Get Litigation Report

LEGATRACE AT YOUR SERVICE
  • Legal Assessment
  • Legal Risk Analysis
  • Litigation Search
  • Defaulter Lists Search
  • Test Litigation Sensitivity

USEFUL FOR
  • Mergers & Acquisitions
  • Partnerships
  • Joint Ventures
  • Vendor On Boarding
  • Employees / Competitors / Colleagues Legal Background Verification





DISCLAIMER: www.LawyerServices.in, LawyerServices, Integrated Web Services Pvt. Ltd., and / or our software development firms, and / or our marketing / channel partners and all of their employees respect the Privacy and Intellectual Property Rights of everyone. All trademarks, service marks, trade names and logos appearing on the site are the property of their respective owners. Information shown here is purely a summary of the contents and status of documents as available on the official website of the Ministry of Corporate Affairs. It is not based on any personal judgements or opinion of any individual or professional.

The information from Ministry of Corporate affairs is being collated and matched to information sourced from various courts of India, Trademark authority, etc - in order to create a convenience tool for the general public at large. We no claim of ownership or affiliation with any trademark (REGISTERED OR UNREGISTERED) that forms part of any Company/LLP name listed on this page. Please note that the content of these documents are never verified, nor audited at our end and no representation or warranty is made regarding accuracy or reliability of data/content. The above information is provided for general purpose only and Companies Registrar (www.mca.gov.in) should be referred for any definitive information / purpose. All information provided on this website is without warranty of any kind - express or implied.

Our employees, officers or directors and the employees, officers or directors of any of our partners shall not be liable for any damages (direct, indirect, special or consequential) for whatever cause and disclaim any responsibility on account of any implications, decisions or actions taken on the basis of any information provided on or through this website. Please note:- We strive to keep this information correct and up-to-date, at regular intervals. However, please remember that we are not the primary source, and the company registry should always be referred to for definitive information. If you feel information is in fact out of date, you can expedite its updation by clicking on the "Request Latest Update" button on this page. Once again, no guarantees are made in regard to the same.