MAHINDRA TELECOM ENERGY MANAGEMENT SERVICES LIMITEDActivity: Transport, storage and Communications in Maharashtra.Active |
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CIN U64204MH2017PLC296621 |
ROC RoC-Mumbai |
Incorporation Date 25-06-2017 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 296621 |
Registration Date 25-06-2017 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 29-07-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 5,00,000 |
Paid Up Capital Rs. 5,00,000 |
Contact Information |
E-Mail Address arora.rajesh@mahindra.com |
Registered Address Mahindra Towers, G. M. Bhosale Marg, P. K Kurne Chowk, Worli Mumbai Mumbai City MH 400018 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to MAHINDRA TELECOM ENERGY MANAGEMENT SERVICES LIMITEDLast Checked Past / Closed Litigation On 20-09-2023 01:38
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for MAHINDRA TELECOM ENERGY MANAGEMENT SERVICES LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
02166403 | BHARAT MOOSSADDEE | 25-06-2017 |
00922281 | HEMANT SIKKA | 25-06-2017 |
00416429 | RAJAN WADHERA | 25-06-2017 |
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