MAHINDRA SUSTEN PRIVATE LIMITED

Activity: Business Services in Maharashtra.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
11 Available. Click Here.
PAN No
AAGCM8122L
CIN
U74990MH2010PTC207854
ROC
RoC-Mumbai
Incorporation Date
19-09-2010
Class
Private
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Unlisted
Suspended at Exchange
-
 
Registration Number
207854
Registration Date
19-09-2010
 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
27-09-2021
Last Balance Sheet Date
31-03-2021



Financials

Authorized Capital
Rs. 20000,00,000
Paid Up Capital
Rs. 19546,17,280



Contact Information

E-Mail Address
joshi.mandar@mahindra.com
Registered Address
Mahindra Towers, Dr. G. M. Bhosale Marg P.K. Kurne Chowk, Worli Mumbai MH 400018 IN
Alternate Address
2ND FLOOR,TECHNOSOFT BUILDING , PLOT NO. B-14 NEAR MULUND CHECK NAKA, THANE WEST THANE 400604 MH IN



TradeMarks

Total 72 marks found.
ZOLARIO logo, Class 9, Accepted & Advertised
MACHINEPULSE & LOGO, Class 9, Accepted & Advertised
ZOLARIO logo, Class 37, Accepted & Advertised
E-CYCLON, Class 12, Accepted & Advertised
E-CYCLON, Class 35, Accepted & Advertised
E-CYCLON, Class 42, Accepted & Advertised
RIDE GREEN, Class 9, Accepted & Advertised
RIDE GREEN, Class 12, Accepted & Advertised
RIDE GREEN, Class 42, Accepted & Advertised
ZEMO, Class 42, Accepted & Advertised
ZEMO, Class 12, Accepted & Advertised
E-CYCLON, Class 9, Accepted & Advertised
RIDE GREEN, Class 35, Accepted & Advertised
FACTORYPULSE, Class 9, Accepted & Advertised
ZOLARIO logo, Class 35, Accepted & Advertised
NODEX LOGO, Class 42, Registered
NODEX LOGO, Class 9, Registered
MAC X, Class 9, Registered
MSPE URJA Energy Redefined and logo, Class 42, Registered
CORTEX AGENT, Class 9, Abandoned
ERIXIS LOGO, Class 9, Registered
MSAT100, Class 9, Registered
STEP UP LOGO, Class 41, Registered
SUSTEN, Class 35, Registered
SUSTEN, Class 7, Registered
erixis label, Class 42, Registered
SUSTEN, Class 42, Registered
Node X1, Class 42, Registered
MACHINEPULSE, Class 9, Registered
MACHINEPULSE, Class 42, Registered
machinepulse, Class 42, Registered
erixis, Class 42, Registered
erixis, Class 9, Registered
MACX, Class 7, Registered
SOLARPULSE, Class 9, Registered
STRINGMAX, Class 9, Registered
Susten By Mahindra, Class 35, Registered
Susten By Mahindra, Class 42, Registered
Susten By Mahindra, Class 9, Registered
node x1, Class 9, Withdrawn
ICEBOX, Class 9, Withdrawn
ERIXIS LOGO, Class 9, Registered
FACTORYPULSE, Class 9, Withdrawn
WindPulse, Class 42, Registered
FactoryPulse, Class 42, Registered
FactoryPulse, Class 9, Registered
SolarPulse by machinepulse, Class 42, Registered
SolarPulse by machinepulse, Class 11, Registered
SolarPulse by machinepulse, Class 9, Registered
erixis label, Class 9, Registered
SUSTEN, Class 37, Registered

Click Here to See More Marks




Some PAST Judgements / Case Laws similar to MAHINDRA SUSTEN PRIVATE LIMITED

Last Checked Past / Closed Litigation On 27-08-2023 02:04
Nothing Found.

Currently our public version does not seem to find any PAST decided cases / judgements for MAHINDRA SUSTEN PRIVATE LIMITED.

However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in




GST Number(s) for MAHINDRA SUSTEN PRIVATE LIMITED

GUJARAT 24AAGCM8122L1ZC  
PUNJAB 03AAGCM8122L1ZG  
MAHARASHTRA 27AAGCM8122L2Z5  
KARNATAKA 29AAGCM8122L1Z2  
DELHI 07AAGCM8122L2Z7  
CHATTISGARH 22AAGCM8122L1ZG  
DELHI 07AAGCM8122L1Z8  
TELANGANA 36AAGCM8122L1Z7  
UTTAR PRADESH 09AAGCM8122L1Z4  
HARYANA 06AAGCM8122L1ZA  
RAJASTHAN 08AAGCM8122L1Z6  



Directors

DIN Name Since
05205447 MANOJ BHAT 28-07-2021
00220759 RAMESH GANESH IYER 26-10-2018
00110373 ZHOOBEN DOSSABHOY BHIWANDIWALA 01-02-2018
00293207 ANUP PRAVIN SHAH 01-11-2017
ABVPB7511P AVINASH ASHOK BAPAT 17-12-2020
06809197 AMIT AVINASH RAJE 19-08-2020
09127387 AMIT KUMAR SINHA 28-07-2021
09136149 Ami Goda 28-07-2021
01274552 DIWAKAR GUPTA 21-10-2020
AJMPJ4707G Mandar Joshi 28-07-2016
ABQPJ2356M BASANT KUMAR JAIN 31-03-2014
00220395 BASANT KUMAR JAIN 04-05-2020
00374944 PARAG CHANDULAL SHAH 09-10-2015

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