MAHINDRA STOKES HOLDING COMPANY LIMITEDActivity: Finance in Maharashtra.Amalgamated |
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CIN U67120MH2007PLC168985 |
ROC RoC-Mumbai |
Incorporation Date 21-03-2007 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 168985 |
Registration Date 21-03-2007 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 24-09-2007 |
Last Balance Sheet Date 31-03-2007 |
Financials |
Authorized Capital Rs. 1350,00,000 |
Paid Up Capital Rs. 822,11,070 |
Contact Information |
E-Mail Address sheth.yash@mahindra.com |
Registered Address Mahindra Towers, P. K. Kurne Chowk, Worli Mumbai Mumbai City MH 400018 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to MAHINDRA STOKES HOLDING COMPANY LIMITEDLast Checked Past / Closed Litigation On 22-09-2023 12:23
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for MAHINDRA STOKES HOLDING COMPANY LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
00110373 | ZHOOBEN DOSSABHOY BHIWANDIWALA | 21-03-2007 |
00209394 | SANJAY VASANT JOGLEKAR | 21-03-2007 |
01474058 | SHAKTI JEEVAN ARORA | 21-03-2007 |
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