MAHINDRA RETAIL LIMITEDActivity: Trading in Maharashtra.Active |
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CIN U52190MH2007PLC173762 |
ROC RoC-Mumbai |
Incorporation Date 03-09-2007 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 173762 |
Registration Date 03-09-2007 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 15-07-2021 |
Last Balance Sheet Date 31-03-2021 |
Financials |
Authorized Capital Rs. 96700,00,000 |
Paid Up Capital Rs. 96166,32,360 |
Contact Information |
E-Mail Address SHAH.RUCHIKA@mahindra.com |
Registered Address MAHINDRA TOWERS, P.K. KURNE CHOWK, WORLI, MUMBAI MH 400018 IN |
Alternate Address 91 Springboard, 4th Floor, Gopala Krishna Complex 45/3, Residency Road Bengaluru 560025 KA IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to MAHINDRA RETAIL LIMITEDLast Checked Past / Closed Litigation On 18-09-2023 14:27
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for MAHINDRA RETAIL LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
07102804 | AJAY NATVARBHAI MEHTA | 08-02-2017 |
AEYPT9077N | DHARMAKANTH SRIKANTH TODURKAR | 28-07-2017 |
08111743 | CHANDRA LAKSHMINARAYAN IYER | 08-05-2020 |
00110373 | ZHOOBEN DOSSABHOY BHIWANDIWALA | 03-09-2007 |
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