MAHINDRA INSURANCE BROKERS LIMITED

Activity: Finance in Maharashtra.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
14 Available. Click Here.
PAN No
AABCM0839M
CIN
U65990MH1987PLC042609
ROC
RoC-Mumbai
Incorporation Date
18-02-1987
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Unlisted
Suspended at Exchange
-
 
Registration Number
042609
Registration Date
18-02-1987
 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
19-07-2021
Last Balance Sheet Date
31-03-2021



Financials

Authorized Capital
Rs. 1500,00,000
Paid Up Capital
Rs. 1030,92,800



Contact Information

E-Mail Address
PARDIWALA.ARNAVAZ@mahindra.com
Registered Address
MAHINDRA TOWERS, WORLI, MUMBAI MH 400018 IN







Some PAST Judgements / Case Laws similar to MAHINDRA INSURANCE BROKERS LIMITED

Last Checked Past / Closed Litigation On 03-09-2023 10:44
Nothing Found.

Currently our public version does not seem to find any PAST decided cases / judgements for MAHINDRA INSURANCE BROKERS LIMITED.

However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in




GST Number(s) for MAHINDRA INSURANCE BROKERS LIMITED

MAHARASHTRA 27AABCM0839M2Z8  
MAHARASHTRA 27AABCM0839M1Z9  
WEST BENGAL 19AABCM0839M1Z6  
CHATTISGARH 22AABCM0839M1ZJ  
TAMIL NADU 33AABCM0839M1ZG  
DELHI 07AABCM0839M1ZB  
ODISHA 21AABCM0839M1ZL  
GUJARAT 24AABCM0839M1ZF  
MADHYA PRADESH 23AABCM0839M1ZH  
KARNATAKA 29AABCM0839M1Z5  
PUNJAB 03AABCM0839M1ZJ  
HARYANA 06AABCM0839M1ZD  
CHANDIGARH 04AABCM0839M1ZH  
HIMACHAL PRADESH 02AABCM0839M1ZL  



Directors

DIN Name Since
02327927 ANJALI ISHAN RAINA 30-03-2015
07031760 DEREK JOHN NAZARETH 27-10-2017
00033518 JYOTIN KANTILAL MEHTA 30-03-2020
03335692 RAJNISH AGARWAL 05-01-2021
06840707 VIVEK ANANT KARVE 05-01-2021
08864477 VEDANARAYANAN SESHADRI 21-05-2021
00922281 HEMANT SIKKA 23-10-2006
AFNPD2365P Saurabh Vinod Dharadhar 18-07-2018
00104817 RAJEEV BIDYANAND DUBEY 03-08-2004
00220759 RAMESH GANESH IYER 06-09-2002

India's most comprehensive litigation gathering and reporting.

Get Litigation Report

LEGATRACE AT YOUR SERVICE
  • Legal Assessment
  • Legal Risk Analysis
  • Litigation Search
  • Defaulter Lists Search
  • Test Litigation Sensitivity

USEFUL FOR
  • Mergers & Acquisitions
  • Partnerships
  • Joint Ventures
  • Vendor On Boarding
  • Employees / Competitors / Colleagues Legal Background Verification





DISCLAIMER: www.LawyerServices.in, LawyerServices, Integrated Web Services Pvt. Ltd., and / or our software development firms, and / or our marketing / channel partners and all of their employees respect the Privacy and Intellectual Property Rights of everyone. All trademarks, service marks, trade names and logos appearing on the site are the property of their respective owners. Information shown here is purely a summary of the contents and status of documents as available on the official website of the Ministry of Corporate Affairs. It is not based on any personal judgements or opinion of any individual or professional.

The information from Ministry of Corporate affairs is being collated and matched to information sourced from various courts of India, Trademark authority, etc - in order to create a convenience tool for the general public at large. We no claim of ownership or affiliation with any trademark (REGISTERED OR UNREGISTERED) that forms part of any Company/LLP name listed on this page. Please note that the content of these documents are never verified, nor audited at our end and no representation or warranty is made regarding accuracy or reliability of data/content. The above information is provided for general purpose only and Companies Registrar (www.mca.gov.in) should be referred for any definitive information / purpose. All information provided on this website is without warranty of any kind - express or implied.

Our employees, officers or directors and the employees, officers or directors of any of our partners shall not be liable for any damages (direct, indirect, special or consequential) for whatever cause and disclaim any responsibility on account of any implications, decisions or actions taken on the basis of any information provided on or through this website. Please note:- We strive to keep this information correct and up-to-date, at regular intervals. However, please remember that we are not the primary source, and the company registry should always be referred to for definitive information. If you feel information is in fact out of date, you can expedite its updation by clicking on the "Request Latest Update" button on this page. Once again, no guarantees are made in regard to the same.