MAHINDRA HOLDINGS LIMITED

Activity: Finance in Maharashtra.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
27AAFCM3584K1Z1
PAN No
AAFCM3584K
CIN
U65993MH2007PLC175649
ROC
RoC-Mumbai
Incorporation Date
02-11-2007
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Unlisted
Suspended at Exchange
-
 
Registration Number
175649
Registration Date
02-11-2007
 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
26-07-2021
Last Balance Sheet Date
31-03-2021



Financials

Authorized Capital
Rs. 252400,00,000
Paid Up Capital
Rs. 246349,94,500



Contact Information

E-Mail Address
iyer.gayathri@mahindra.com
Registered Address
Mahindra Towers, P. K. Kurne Chowk, Worli Mumbai MH 400018 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to MAHINDRA HOLDINGS LIMITED

Last Checked Past / Closed Litigation On 11-09-2023 22:04
Nothing Found.

Currently our public version does not seem to find any PAST decided cases / judgements for MAHINDRA HOLDINGS LIMITED.

However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in




GST Number(s) for MAHINDRA HOLDINGS LIMITED

MAHARASHTRA 27AAFCM3584K1Z1  



Directors

DIN Name Since
00012541 BHARAT NAROTAM DOSHI 02-11-2007
AABPC2701M AJAY MANSUKHLAL CHOKSEY 02-02-2015
AELPI4122G GAYATHRI IYER SURAJ 24-05-2019
00110373 ZHOOBEN DOSSABHOY BHIWANDIWALA 08-05-2020
AIXPM3837A ANIL GOPAL MANGALVEDHEKAR 27-07-2021
01084215 CHANDRASEKAR KANDASAMY 07-11-2012
05205447 MANOJ BHAT 28-10-2021
00004489 KESHUB MAHINDRA 26-05-2014
08473580 ASHA PARTHASARATHI KHARGA 30-04-2021
00004695 ANAND GOPAL MAHINDRA 02-11-2007
00010029 ARUN KUMAR NANDA 02-11-2007
00044713 DURGASHANKAR SUBRAMANIAM 01-03-2019

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