MAHINDRA HOLDINGS & FINANCE LIMITEDActivity: Finance in Maharashtra.Amalgamated |
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CIN U65910MH1985PLC036060 |
ROC RoC-Mumbai |
Incorporation Date 27-04-1985 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
No of Members 8 |
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Registration Number 036060 |
Registration Date 27-04-1985 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 27-07-2007 |
Last Balance Sheet Date 31-03-2007 |
Financials |
Authorized Capital Rs. 15000,00,000 |
Paid Up Capital Rs. 14660,16,000 |
Contact Information |
E-Mail Address achwal.angarika@mahindra.com |
Registered Address MAHINDRA TOWERS, P. K. KURNE CHOWK WORLI MUMBAI MH 400018 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to MAHINDRA HOLDINGS & FINANCE LIMITEDLast Checked Past / Closed Litigation On 13-09-2023 19:52
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for MAHINDRA HOLDINGS & FINANCE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
00004695 | ANAND GOPAL MAHINDRA | 03-03-1995 |
00004489 | KESHUB MAHINDRA | 03-03-1995 |
00030191 | UDAY YESHWANT PHADKE | 24-03-1999 |
00012541 | BHARAT NAROTAM DOSHI | 03-03-1995 |
00010029 | ARUN KUMAR NANDA | 26-03-1992 |
00013337 | MARIO ANTHONY NAZARETH | 26-07-2005 |
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