MAHINDRA FIRST CHOICE WHEELS LIMITED

Activity: Transport, storage and Communications in Maharashtra.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
3 Available. Click Here.
PAN No
AACCM0794N
CIN
U64200MH1994PLC083996
ROC
RoC-Mumbai
Incorporation Date
22-12-1994
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Unlisted
Suspended at Exchange
-
No of Members
33  
Registration Number
083996
Registration Date
22-12-1994
 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
22-07-2021
Last Balance Sheet Date
31-03-2021



Financials

Authorized Capital
Rs. 16500,00,000
Paid Up Capital
Rs. 14271,76,710



Contact Information

E-Mail Address
vs.ramesh@mahindra.com
Registered Address
GATEWAY BLDGAPOLLO BUNDER MUMBAI Mumbai City MH 400001 IN







Some PAST Judgements / Case Laws similar to MAHINDRA FIRST CHOICE WHEELS LIMITED

Last Checked Past / Closed Litigation On 09-09-2023 05:34
Nothing Found.

Currently our public version does not seem to find any PAST decided cases / judgements for MAHINDRA FIRST CHOICE WHEELS LIMITED.

However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in




GST Number(s) for MAHINDRA FIRST CHOICE WHEELS LIMITED

TELANGANA 36AACCM0794N1Z1  
KARNATAKA 29AACCM0794N2ZV  
DELHI 07AACCM0794N1Z2  



Directors

DIN Name Since
00062478 SANGEETA TALWAR 31-03-2015
ABHPH4969H ANITA ANANT HALBE 30-07-2019
07189662 CHRISTOPHER ROBERT HANSEN 20-04-2021
AAQPJ2356L JANAKIRAMAN VENKATASUBRAMANIAN 01-08-2015
07976619 ROB HUTING 30-01-2018
09127387 AMIT KUMAR SINHA 02-04-2021
08166731 ASHUTOSH SUDHAKAR PANDEY 16-07-2018
00536905 NARENDRA MAIRPADY 18-09-2015
09128139 THOTA VIJESH BABU 29-04-2021
01091533 ANUPAM THAREJA 16-06-2008
00009629 SANJAY MOHAN LABROO 14-01-2000
AGXPP7134K ASHUTOSH SUDHAKAR PANDEY 02-07-2018
00220759 RAMESH GANESH IYER 30-08-2004
00104817 RAJEEV BIDYANAND DUBEY 01-12-2004

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