MAHINDRA ELECTRIC AUTOMOBILE LIMITEDActivity: Manufacturing (Machinery & Equipments) in Maharashtra.Active |
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CIN U34103MH2022PLC392623 |
ROC RoC-Mumbai |
Incorporation Date 25-10-2022 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 392623 |
Registration Date --- |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date --- |
Last Balance Sheet Date --- |
Financials |
Authorized Capital Rs. 10,00,000 |
Paid Up Capital Rs. 5,00,000 |
Contact Information |
E-Mail Address shah.jenny@mahindra.com |
Registered Address Mahindra Tower, Pandurang Budhkar Marg, Nr. Doordarshan Kendra, Worli Mumbai Mumbai City MH 400018 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to MAHINDRA ELECTRIC AUTOMOBILE LIMITEDLast Checked Past / Closed Litigation On 22-09-2023 16:00
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for MAHINDRA ELECTRIC AUTOMOBILE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
09774151 | Velusamy Ramasamy | 25-10-2022 |
09136149 | Ami Goda | 25-10-2022 |
02638616 | VIJAY RAMSWAROOP NAKRA | 25-10-2022 |
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