MAHINDRA CIE AUTOMOTIVE LIMITED

Activity: Manufacturing (Metals & Chemicals, and products thereof) in Maharashtra.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
5 Available. Click Here.
PAN No
AABCM6632J
CIN
L27100MH1999PLC121285
ROC
RoC-Mumbai
Incorporation Date
13-08-1999
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Listed
Suspended at Exchange
-
 
Registration Number
121285
Registration Date
13-08-1999
 
   



Listing Info

National Stock Exchange (NSE) listing as MAHINDCIE since 30-08-2007.

  ISIN Number: INE536H01010 ,   Instrument: EQ ,   Face Value: Rs. 10 ,   Paid-Up Value: Rs. 10

Bombay Stock Exchange (BSE) listing as MAHINDCIE with code 532756 .

  ISIN Number: INE536H01010 ,   Status: ACTIVE ,   Instrument: EQUITY ,   Face Value: Rs. 10
Industry:- Other Industrial Products.



Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
29-04-2021
Last Balance Sheet Date
31-12-2020



Financials

Authorized Capital
Rs. 51684,26,365
Paid Up Capital
Rs. 37905,09,550



Contact Information

E-Mail Address
mcie.investors@cie-india.com
Registered Address
Suite F9D, Grand Hyatt Plaza (Lobby Level) Off Western Express Highway, Santacruz (E) Mumbai Mumbai City MH 400055 IN
Alternate Address
GATE NO 856 TO 860 CHAKAN AMBETHAN ROAD TALUKA KHED DISTRICT PUNE PUNE 410501 MH







Some PAST Judgements / Case Laws similar to MAHINDRA CIE AUTOMOTIVE LIMITED

Last Checked Past / Closed Litigation On 14-09-2023 13:54
Nothing Found.

Currently our public version does not seem to find any PAST decided cases / judgements for MAHINDRA CIE AUTOMOTIVE LIMITED.

However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in




GST Number(s) for MAHINDRA CIE AUTOMOTIVE LIMITED

UTTARAKHAND 05AABCM6632J1ZI  
GUJARAT 24AABCM6632J1ZI  
MAHARASHTRA 27AABCM6632J1ZC  
HARYANA 06AABCM6632J1ZG  
TAMIL NADU 33AABCM6632J1ZJ  



Directors

DIN Name Since
00110373 ZHOOBEN DOSSABHOY BHIWANDIWALA 29-07-2014
ABJPM2847H MANOJ MULLASSERY MENON 14-12-2017
07642469 MANOJ MULLASSERY MENON 17-10-2019
AAMPN8302N KIYATH JAYAPRAKASH NAIR 24-10-2016
00012341 MANOJKUMAR MADANGOPAL MAHESHWARI 04-10-2013
06705854 JESUS MARIA HERRERA BARANDIARAN 04-10-2013
AIQPG6102K Pankaj Vijay Goyal 01-04-2019
08520545 ROXANA MEDA INORIZA 29-09-2019
08513835 ALAN SAVIO D SILVA PICARDO 29-09-2019
05351378 KADAMBI NARAHARI 29-09-2019
01089938 SUHAIL AMIN NATHANI 12-12-2014
00007418 SHRIPRAKASH SHUKLA 01-04-2015
00266080 ANIL HARIDASS 10-12-2019
07591785 ANDER ARENAZA ALVAREZ 13-09-2016
00007563 DHANANJAY NARENDRA MUNGALE 04-10-2013
AACPH0679N ANIL HARIDASS 01-09-2021

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