MAHINDRA AUTOMOBILE DISTRIBUTOR PRIVATE LIMITEDActivity: Manufacturing (Machinery & Equipments) in Maharashtra.Amalgamated |
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GST Number(s) 27AAECM2999P1ZJ |
PAN No AAECM2999P |
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CIN U34100MH2005PTC153702 |
ROC RoC-Mumbai |
Incorporation Date 02-06-2005 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
No of Members 2 |
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Registration Number 153702 |
Registration Date 02-06-2005 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 20-07-2020 |
Last Balance Sheet Date 31-03-2020 |
Financials |
Authorized Capital Rs. 40000,00,000 |
Paid Up Capital Rs. 100,00,000 |
Contact Information |
E-Mail Address arora.rajesh@mahindra.com |
Registered Address GATEWAY BUILDING, APOLLO BUNDER, MUMBAI MH 400001 IN |
Alternate Address Mahindra & Mahindra Ltd-Automotive Sector Division Admin Bldg,1st Floor, Akurli Road, Kandivali (E) Mumbai 400101 MH |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to MAHINDRA AUTOMOBILE DISTRIBUTOR PRIVATE LIMITEDLast Checked Past / Closed Litigation On 02-09-2023 06:26
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for MAHINDRA AUTOMOBILE DISTRIBUTOR PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
GST Number(s) for MAHINDRA AUTOMOBILE DISTRIBUTOR PRIVATE LIMITED |
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MAHARASHTRA | 27AAECM2999P1ZJ |
Directors |
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DIN | Name | Since |
08079502 | SANJOY GUPTA | 27-03-2018 |
00922281 | HEMANT SIKKA | 28-04-2015 |
AAFPD8516M | SANDIP GOVIND DHOND | 21-04-2018 |
03083483 | KETAN DOSHI | 06-08-2010 |
02166403 | BHARAT MOOSSADDEE | 21-04-2017 |
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