DIN: 01603093

MAHESH BHUPATHI

Companies Associated
CIN Company Name Status
U74999MH2018PTC304788 ESHA BEAUTYCARES BRAND INDIA PRIVATE LIMITED Active
U74999MH2019PTC319110 CHEEKI FASHION & BEAUTY PRIVATE LIMITED Active
U51909KA2011PTC060101 LIVE SPORTS365 PRIVATE LIMITED Active
U24246MH2022PTC388080 TIGER SHROFF GROOMING PRIVATE LIMITED Active
AAX-4421 BIGSOM FASHION LLP Active
U93000KA2013PTC071493 ZEVEN SPORTS PRIVATE LIMITED Active
AAM-1347 SIDLE BRANDS LLP Active
U72900MH2022PTC380631 SOCIAL SWAG METAVERSE PRIVATE LIMITED Active
U72900KA2008PTC045133 GLOBOSPORT LICENSING AND MERCHANDISING PRIVATE LIMITED Active
AAQ-7708 PHANTOM SWAG LLP Active
U72900MH2020PTC343395 SOCIAL SWAG TECHNOLOGY PRIVATE LIMITED Active
U92419KA2010PTC056437 LET'S THINK BRAND PRIVATE LIMITED Strike Off
U18202MH2018PTC307540 DYSRE APPAREL PRIVATE LIMITED Active
AAT-4294 RANA DAGGUBATI FASHION LLP Active
U92490MH2017PTC301384 PARADISAL TENNIS LEAGUE PRIVATE LIMITED Active
AAV-4211 SUNNYSIDE EGGS FASHION LLP Active
AAK-9937 ARIAS BRANDING LLP
U24246MH2019PTC327382 SCENTIALS MEN'S GROOMING PRIVATE LIMITED Active
U74999MH2018PTC310437 LUSCIOUS COSMETICS PRIVATE LIMITED Active
ACB-1560 PHfactor Fashion LLP Active
U92414KA1995PTC018004 BHUPATHI TENNIS ACADEMY PRIVATE LIMITED Active
AAS-2012 YOUTHIAPA FASHION LLP Active
AAY-0072 VICKY RATNANI BRAND LLP Active
L07010KA2004PLC033412 NEL HOLDINGS LIMITED Active
U92400TN2009PTC073888 ENCORE ENTERTAINMENT PRIVATE LIMITED Strike Off
U74994MH2020PTC338270 FRSH VENTURES PRIVATE LIMITED Active
U74999MH2017PTC303160 SCENTIALS BEAUTYCARE AND WELLNESS PRIVATE LIMITED Active
U92419KA2002PTC031101 GLOBOSPORT INDIA PRIVATE LIMITED Active
AAJ-0367 ARIAS CONSULTING LLP
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