MAHARASHTRA STATE MINING CORPORATION LIMITED

Activity: Mining & Quarrying in Maharashtra.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U10100MH1973SGC017008
ROC
RoC-Mumbai
Incorporation Date
14-11-1973
Class
Private
Category
Company limited by Shares
Sub-Category
State Govt company
Listed
Unlisted
Suspended at Exchange
-
 
Registration Number
017008
Registration Date
14-11-1973
 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
ACTIVE Non-Compliant
Last AGM Date
28-09-2018
Last Balance Sheet Date
31-03-2018



Financials

Authorized Capital
Rs. 500,00,000
Paid Up Capital
Rs. 206,68,700



Contact Information

E-Mail Address
info@msmc.gov.in
Registered Address
PLOT NO. 7, AJNI CHOWK WARDHA ROAD NAGPUR MH 440015 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to MAHARASHTRA STATE MINING CORPORATION LIMITED

Last Checked Past / Closed Litigation On 29-08-2023 16:24
09-10-2019 Bhatia Coal Washeries Ltd. Versus Maharashtra State Mining Corporation Ltd. & Others In the High Court of Bombay at Nagpur
15-12-2017 Maharashtra State Mining Corporation Employees? Union (Affiliated to Rashtriya Shramik Congress) & Others Versus State of Maharashtra Trade Commerce & Mining Department Mantralaya, Through its Secretary & Another In the High Court of Bombay at Nagpur
15-02-2017 Rawmin Mining and Industries Pvt. Ltd. & Another Versus The State of Maharashtra & Others High Court of Judicature at Bombay
22-11-2012 Vikas Haribau Tirpude Versus Maharashtra State Mining Corporation Limited In the High Court of Bombay at Nagpur
02-05-2006 Maharashtra State Mining Corpn Versus Sunil Supreme Court of India
24-04-2006 Maharashtra State Mining Corporation Versus Sunil S/o Pundikaro Pathak Supreme Court of India
17-08-2005 MAHARASHTRA STATE MINING CORPORATION LTD VERSUS REGIONAL LABOUR COMMISSIONER High Court of Judicature at Bombay
06-07-2005 Sunil s/o. Pundlikrao Pathak Versus Maharashtra State Mining Corporation, through its Managing Director In the High Court of Bombay at Nagpur
25-07-1990 SUDHAKAR AND OTHERS VERSUS MAHARASHTRA STATE MINING CORP. LTD. High Court of Judicature at Bombay
30-03-1984 Maharashtra State Mining Corporation Limited v/s Income Tax Officer Income Tax Appellate Tribunal ITAT Nagpur Bench
29-07-1982 Shiv Hiraj Mining Industries Versus State of Maharashtra High Court of Judicature at Bombay



Directors

DIN Name Since
08162709 RAMAMOORTHY SANKARANARAYANAN 13-04-2018
01186221 ANIL MAHADEO POPHARE 12-10-2006
06942171 SANJAY SHANKARRAO INGLE 23-05-2014
05149900 ASHOK PRABHAKAR DHARMADHIKARI 06-03-2017
07686910 ASHISH NANDKISHORE JAISWAL 07-09-2018
06924332 RAJENDRA SHIVDAS KALAMKAR 02-07-2016

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