MAHA TAMIL COLLIERIES LIMITED

Activity: Mining & Quarrying in Maharashtra.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U14200MH2009SGC195294
ROC
RoC-Mumbai
Incorporation Date
28-08-2009
Class
Public
Category
Company limited by Shares
Sub-Category
State Govt company
Listed
Unlisted
Suspended at Exchange
-
 
Registration Number
195294
Registration Date
28-08-2009
 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
07-12-2018
Last Balance Sheet Date
31-03-2018



Financials

Authorized Capital
Rs. 5,00,000
Paid Up Capital
Rs. 5,00,000



Contact Information

E-Mail Address
mtcl.ngp@gmail.com
Registered Address
PL NO.6, FLAT NO. 301 VASANT VIHAR APPT,SAMARTH NAGAR (WEST) NAGPUR Nagpur MH 440015 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to MAHA TAMIL COLLIERIES LIMITED

Last Checked Past / Closed Litigation On 01-09-2023 02:29
Nothing Found.

Currently our public version does not seem to find any PAST decided cases / judgements for MAHA TAMIL COLLIERIES LIMITED.

However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in




Directors

DIN Name Since
08162709 RAMAMOORTHY SANKARANARAYANAN 19-04-2018
07544755 SATHIASEELAN NAGADASAN 04-07-2015
08267989 MUTHUSAMY CHANDRASEKAR 08-04-2019
08268023 SUNDARAVADHANAM 26-09-2018
00463564 VIKRAM KAPUR 13-03-2018
AILPD0500H RACHANA ANJAN DIXIT 01-04-2011
03272135 BIPINKUMAR SHRIMALI PUNAMBHAI 03-01-2015
06924332 RAJENDRA SHIVDAS KALAMKAR 29-05-2015

India's most comprehensive litigation gathering and reporting.

Get Litigation Report

LEGATRACE AT YOUR SERVICE
  • Legal Assessment
  • Legal Risk Analysis
  • Litigation Search
  • Defaulter Lists Search
  • Test Litigation Sensitivity

USEFUL FOR
  • Mergers & Acquisitions
  • Partnerships
  • Joint Ventures
  • Vendor On Boarding
  • Employees / Competitors / Colleagues Legal Background Verification





DISCLAIMER: www.LawyerServices.in, LawyerServices, Integrated Web Services Pvt. Ltd., and / or our software development firms, and / or our marketing / channel partners and all of their employees respect the Privacy and Intellectual Property Rights of everyone. All trademarks, service marks, trade names and logos appearing on the site are the property of their respective owners. Information shown here is purely a summary of the contents and status of documents as available on the official website of the Ministry of Corporate Affairs. It is not based on any personal judgements or opinion of any individual or professional.

The information from Ministry of Corporate affairs is being collated and matched to information sourced from various courts of India, Trademark authority, etc - in order to create a convenience tool for the general public at large. We no claim of ownership or affiliation with any trademark (REGISTERED OR UNREGISTERED) that forms part of any Company/LLP name listed on this page. Please note that the content of these documents are never verified, nor audited at our end and no representation or warranty is made regarding accuracy or reliability of data/content. The above information is provided for general purpose only and Companies Registrar (www.mca.gov.in) should be referred for any definitive information / purpose. All information provided on this website is without warranty of any kind - express or implied.

Our employees, officers or directors and the employees, officers or directors of any of our partners shall not be liable for any damages (direct, indirect, special or consequential) for whatever cause and disclaim any responsibility on account of any implications, decisions or actions taken on the basis of any information provided on or through this website. Please note:- We strive to keep this information correct and up-to-date, at regular intervals. However, please remember that we are not the primary source, and the company registry should always be referred to for definitive information. If you feel information is in fact out of date, you can expedite its updation by clicking on the "Request Latest Update" button on this page. Once again, no guarantees are made in regard to the same.