LUCAS TVS LIMITED

Activity: Manufacturing (Machinery & Equipments) in Tamil Nadu.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
3 Available. Click Here.
PAN No
AAACL3763E
CIN
U35999TN1961PLC004678
ROC
RoC-Chennai
Incorporation Date
20-12-1961
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Unlisted
Suspended at Exchange
-
 
Registration Number
004678
Registration Date
20-12-1961
 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
09-09-2019
Last Balance Sheet Date
31-03-2019



Financials

Authorized Capital
Rs. 5000,00,000
Paid Up Capital
Rs. 1188,00,000



Contact Information

E-Mail Address
ramaswamy.k@lucastvs.co.in
Registered Address
6 (NEW NO 11, 13) PATULLO RD.,CHENNAI TN TN TN 600002 IN



TradeMarks

Total 128 marks found.
TVS Electric, Class 7, Registered
TVS GREEN, Class 7, Registered
TVS GREEN, Class 21, Registered
TVS GREEN, Class 11, Registered
TVS GREEN, Class 9, Registered
TVS Green, Class 9, Registered
TVS green, Class 7, Registered
TVS Green, Class 11, Registered
Lion, Class 7, Registered
Lion, Class 11, Withdrawn
Lion, Class 12, Withdrawn
TVS Electric, Class 9, Withdrawn
TVS Technologies, Class 11, Withdrawn
TVS Electric, Class 11, Withdrawn
TVS Electric, Class 12, Withdrawn
TVS Electric, Class 12, Withdrawn
TVS Electric, Class 9, Withdrawn
TVS Electric, Class 35, Withdrawn
TVS Electric, Class 35, Withdrawn
TVS Electric, Class 42, Withdrawn
TVS Electric, Class 37, Withdrawn
TVS Electric, Class 7, Registered
TVS Lighting, Class 35, Withdrawn
TVS Lighting, Class 9, Withdrawn
TVS Lighting, Class 11, Withdrawn
TVS Engineering, Class 11, Withdrawn
TVS Green, Class 21, Registered
TVS Green, Class 12, Withdrawn
TVS Green, Class 35, Withdrawn
TVS Engineering, Class 37, Withdrawn
TVS Green, Class 37, Withdrawn
TVS Technologies, Class 42, Withdrawn
TVS Electric, Class 11, Withdrawn
TVS GREEN, Class 11, Registered
TVS green with device, Class 11, Registered
TVS Technologies, Class 1, Withdrawn
TVS Green, Class 8, Registered
TVS Engineering, Class 42, Withdrawn
TVS GREEN, Class 8, Registered
TVS Technologies, Class 9, Withdrawn
TVS Technologies, Class 11, Withdrawn
TVS Technologies, Class 12, Withdrawn
TVS Technologies, Class 35, Withdrawn
TVS Technologies, Class 37, Withdrawn
TVS Technologies, Class 7, Withdrawn
TVS Technologies, Class 1, Withdrawn
TVS Technologies, Class 4, Withdrawn
DEVICE, Class 11, Registered
DEVICE, Class 20, Registered
TVS green with device, Class 20, Registered
TVS GREEN, Class 20, Registered

Click Here to See More Marks




Some PAST Judgements / Case Laws similar to LUCAS TVS LIMITED

Last Checked Past / Closed Litigation On 09-09-2023 08:52
10-02-2023 M/s Lucas TVS Limited, Represented by its Authorised Signatory, M.C. Sudarsan Versus Superintendent of GST and Central Excise, Puducherry & Others High Court of Judicature at Madras
08-11-2017 Lucas TVS Ltd V/S Commissioner of Central Excise, Chennai-II Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
13-07-2011 The Commissioner of Income Tax Tamil Nadu-I, Madras Versus M/s. Lucas TVS Limited High Court of Judicature at Madras
05-07-2011 Commissioner of Central Excise, Pondicherry Versus Lucas TVS Ltd. Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
07-01-2011 M/s. Lucas TVS Ltd., Represented by Power Agent/Subrogee & Another Versus M/s. Alitalia Airlines, Chennai High Court of Judicature at Madras
09-12-2009 CCE, Chennai Versus M/s. Lucas TVS Ltd. Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
01-04-2009 M/s.Delphi-TVS Diesel Systems Ltd. (formerly Lucas-TVS Ltd) Versus Commissioner of Central Excise, Chennai.II Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
14-12-2007 Commissioner of Income Tax, Madras Versus M/s Lucas T.V.S. Ltd. Padi Chennai Supreme Court of India
28-08-2007 Commissioner of Income Tax-I, Chennai Versus M/s. Lucas TVS Ltd. High Court of Judicature at Madras
02-04-2007 M/s. Lucas TVS Ltd. Versus Commissioner of Customs, Chennai Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
05-12-2000 Commissioner of Income Tax Versus Lucas T.V.S. Limited Supreme Court of India
16-08-1999 1. Modern Denim Limited and Others. (Crl. O. P. No. 2983 of 1999). 2. Modern Threads (India) Limited and Others (Crl. O. P. No. 2984 of 1999) Versus Lucas Tvs Limited High Court of Judicature at Madras
26-03-1998 Lucas Tvs Limited Versus Commissioner of Income Tax High Court of Judicature at Madras
18-02-1998 Lucas Tvs Limited Versus Commissioner of Income Tax High Court of Judicature at Madras
11-04-1997 Lucas TVS Limited Versus Commissioner of Income Tax High Court of Judicature at Madras
16-07-1996 Commissioner of Income Tax Versus Lucas Tvs Limited High Court of Judicature at Madras
12-01-1996 Lucas TVS Limited Versus Commissioner of Income Tax High Court of Judicature at Madras
14-09-1995 Lucas TVS Limited Versus Commissioner of Income Tax High Court of Judicature at Madras
29-03-1995 Lucas TVS Limited Versus Commissioner of Income Tax High Court of Judicature at Madras
08-09-1994 Commissioner of Income Tax Versus Lucas Tvs Limited High Court of Judicature at Madras
21-01-1993 Lucas Tvs Limited Versus Kothandapani and Another High Court of Judicature at Madras
18-12-1985 Lucas Tvs, Madras Versus Assistant Collector of Customs, Madras and Others1 High Court of Judicature at Madras
01-08-1983 Commissioner of Income Tax, Tamil Nadu Ii Versus Lucas Tvs Limited High Court of Judicature at Madras
20-04-1983 Commissioner of Income Tax Versus Lucas Tvs Limited High Court of Judicature at Madras
29-11-1982 Lucas T.V.S. Limited, Madras Versus Government of India, New Delhi High Court of Judicature at Madras
29-11-1982 Lucas T.V.S. Limited, Madras Versus Government of India, New Delhi High Court of Judicature at Madras
07-08-1982 Lucas Tvs Limited v/s Inspecting Assistant Commissioner of Income Tax Income Tax Appellate Tribunal ITAT Madras
19-09-1980 Lucas T.V.S. Limited Versus Assistant Collector of Central Excise, Madras High Court of Judicature at Madras
16-04-1980 Lucas T.V.S. Padi, Madras Versus Assistant Collector of Customs, Madras and Others High Court of Judicature at Madras
21-03-1977 Lucas T.V.S. Limited, Madras Versus Union of India High Court of Judicature at Madras
24-11-1976 Commissioner of Income Tax, Madras Versus Lucas - T.V.S. Limited (No 2) High Court of Judicature at Madras
24-11-1976 Commissioner of Income Tax, Madras Versus Lucas - T.V.S. Limited (No 2) High Court of Judicature at Madras



GST Number(s) for LUCAS TVS LIMITED

MAHARASHTRA 27AAACL3763E1ZN  
PUDUCHERRY 34AAACL3763E1ZS  
UTTAR PRADESH 09AAACL3763E1ZL  



Directors

DIN Name Since
00301839 KALATHUR SESHADRI 20-07-2009
00730712 THIRUMALAIKUMARABALAJI PRIYAMVADA 28-03-2015
00051523 VENU SRINIVASAN 16-04-1991
AACPR5564L ANBIL RENGASWAMY RAJAGOPALAN 28-03-2015
AASPR6336A K RAMASWAMY 30-03-2013
00002010 TIRUMALA KUMARA BALAJI 24-08-1979
00121727 MAHALINGAM SETURAMAN 25-06-2014
00557711 Arvind Balaji 13-12-2007
00026763 RANGANATHAN VIJAYARAGHAVAN 30-03-2012
00177699 GOPAL SRINIVASAN 28-03-1996

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