LIBERTY RETAIL REVOLUTIONS LIMITEDActivity: Trading in Delhi.Amalgamated |
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GST Number(s) 34AABCL0641A1ZC |
PAN No AABCL0641A |
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CIN U51909DL2004PLC124259 |
ROC RoC-Delhi |
Incorporation Date 22-01-2004 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 124259 |
Registration Date 22-01-2004 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 19-09-2013 |
Last Balance Sheet Date 31-03-2013 |
Financials |
Authorized Capital Rs. 1250,00,000 |
Paid Up Capital Rs. 1065,00,000 |
Contact Information |
E-Mail Address rajeevsharma@libertyshoes.com |
Registered Address 4/42WEST PUNJABI BAGH NEW DELHI South West Delhi DL 110026 IN |
TradeMarksTotal 5 marks found. |
REVOLUTIONS, Class 16, Abandoned |
REVOLUTIONS, Class 18, Abandoned |
REVOLUTIONS, Class 25, Abandoned |
REVOLUTIONS, Class 35, Abandoned |
REVOLUTIONS, Class 41, Abandoned |
Some PAST Judgements / Case Laws similar to LIBERTY RETAIL REVOLUTIONS LIMITEDLast Checked Past / Closed Litigation On 02-09-2023 21:49
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for LIBERTY RETAIL REVOLUTIONS LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
GST Number(s) for LIBERTY RETAIL REVOLUTIONS LIMITED |
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PUDUCHERRY | 34AABCL0641A1ZC |
Directors |
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DIN | Name | Since |
00031257 | AMITABH TANEJA | 13-12-2004 |
00137612 | ADISH KUMAR GUPTA | 12-08-2010 |
00161193 | ADARSH GUPTA | 22-01-2004 |
00281569 | ASHISH SONI | 13-12-2004 |
00137419 | ANUPAM BANSAL | 22-01-2004 |
00142121 | SUNIL BANSAL | 22-01-2004 |
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