LEADING HOTELS LIMITEDActivity: Trading in Delhi.Active |
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GST Number(s) 07AABCL1357M1ZD |
PAN No AABCL1357M |
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CIN U55101DL2005PLC143141 |
ROC RoC-Delhi |
Incorporation Date 01-12-2005 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 143141 |
Registration Date 01-12-2005 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 27-08-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 2500,00,000 |
Paid Up Capital Rs. 2087,69,290 |
Contact Information |
E-Mail Address mail@theleadinghotels.in |
Registered Address NO - 5 E - BLOCKLOCAL SHOPPING CENTRE MASJID MOTH GREATER KAILASH-II NEW DELHI DL 110048 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to LEADING HOTELS LIMITEDLast Checked Past / Closed Litigation On 19-09-2023 01:30
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15-12-2015 | M/s. Leading Hotels, Goa represented herein by its P. Ravi Versus Shri Anthony Mendes & Others | In the High Court of Bombay at Goa |
30-06-2015 | M/s. Leading Hotels Versus Anthony Mendes & Others | In the High Court of Bombay at Goa |
GST Number(s) for LEADING HOTELS LIMITED |
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DELHI | 07AABCL1357M1ZD |
Directors |
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DIN | Name | Since |
00006187 | SHIV KUMAR JATIA | 01-12-2005 |
02781300 | AMRITESH JATIA | 29-03-2013 |
00001607 | LALIT BHASIN | 29-03-2013 |
01592813 | TAPESH BHARAT KUMAR GOENKA | 15-07-2010 |
DCHPS5928D | PRIYA SETHI | 01-10-2019 |
01506307 | SANJAY BANTHIYA | 22-05-2017 |
02171074 | ANITA THAPAR | 04-11-2014 |
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