LADDER HOLDINGS PRIVATE LIMITEDActivity: Finance in Karnataka.Strike Off |
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CIN U67100KA2013PTC072702 |
ROC RoC-Bangalore |
Incorporation Date 24-12-2013 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 072702 |
Registration Date 24-12-2013 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date --- |
Last Balance Sheet Date --- |
Financials |
Authorized Capital Rs. 1,00,000 |
Paid Up Capital Rs. 1,00,000 |
Contact Information |
E-Mail Address kln32@hotmail.com |
Registered Address NO. 7/1, 1st FLOOR, RAZA VILLA ALFRED STREET RICHMOND TOWN BANGALORE Bangalore KA 560025 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to LADDER HOLDINGS PRIVATE LIMITEDLast Checked Past / Closed Litigation On 21-09-2023 19:48
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for LADDER HOLDINGS PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
00007382 | SUDIP BANDYOPADHYAY | 24-12-2013 |
00007454 | JHUMA GUHA | 24-12-2013 |
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