DIN: 01162937

KUSHAM KAUR

Companies Associated
CIN Company Name Status
U74899DL1985PTC021675 AERIES OVERSEAS PRIVATE LTD. Active
U70200DL2010PTC199412 INTEGRATED BUILDERS PRIVATE LIMITED Active
U74999DL2012PTC241496 DREAM DESIGN COUTURE PRIVATE LIMITED Active
U74999DL2016PTC298451 INTEGRITY SERVICES PRIVATE LIMITED Active
U74999DL2011PTC219853 SIKKA MEDIA AND ADVERTISEMENT PRIVATE LIMITED Active
U55101DL2001PTC113130 G AND S HOSPITALITY PRIVATE LIMITED Active
U62200DL2014PTC270031 SIKKA AVIATION PRIVATE LIMITED Active
U74899DL1988PTC032656 K.K. PROMOTERS AND CONTRACTORS PRIVATE LIMITED Active
U74899DL1986PTC024571 SIKKA PROMOTERS PRIVATE LTD. Active
U70200DL2013PTC254932 SIKKA PROJECTS PRIVATE LIMITED Active
U74899DL1991PTC045446 EKTA PROMOTERS PRIVATE LIMITED Active
U50300DL2010PTC210192 KYROZ AUTO KAR PRIVATE LIMITED Active


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