KOCHI SALEM PIPELINE PRIVATE LIMITEDActivity: Electricity, Gas & Water companies in Kerala.Active |
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GST Number(s) 32AAFCK7344D1ZT |
PAN No AAFCK7344D |
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CIN U40300KL2015PTC037849 |
ROC RoC-Ernakulam |
Incorporation Date 22-01-2015 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 037849 |
Registration Date 22-01-2015 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 23-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 56411,00,000 |
Paid Up Capital Rs. 27500,00,000 |
Contact Information |
E-Mail Address joseph@ksppl.com |
Registered Address Malayil Majesty Buildings, Room No. 174-G Second Floor, Trippunithura Kochi Ernakulam KL 682301 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to KOCHI SALEM PIPELINE PRIVATE LIMITEDLast Checked Past / Closed Litigation On 14-09-2023 00:28
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02-09-2016 | Kochi Salem Pipeline Pvt. Ltd & Another Versus Petroleum & Natural Gas Regulatory Board | Appellate Tribunal for Electricity Appellate Jurisdiction |
GST Number(s) for KOCHI SALEM PIPELINE PRIVATE LIMITED |
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KERALA | 32AAFCK7344D1ZT |
Directors |
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DIN | Name | Since |
07792813 | PRAMOD NARANG | 28-04-2017 |
08183038 | RAVI SUBBAIAH PAGADALA | 30-08-2018 |
AVAPG7582J | JOSEPH POOVATHUNKAL GEORGE | 27-01-2016 |
06476857 | PRASAD KRISHNA PANICKER | 22-01-2015 |
08105757 | SANJAY KUMAR MURARKA | 02-05-2018 |
08432998 | LALIT KUMAR CHAUHAN | 02-05-2019 |
AFHPP3747D | PARAMESWARAN PILLAI DEVARAJAN PILLAI | 01-06-2019 |
AFRPB6144A | SOMNATH BANDYOPADHYAY | 17-04-2015 |
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