KISAN RURAL FINANCE LIMITEDActivity: Finance in Delhi.Active |
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GST Number(s) 2 Available. Click Here. |
PAN No AAGCK8708E |
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CIN U65929DL2017PLC326899 |
ROC RoC-Delhi |
Incorporation Date 07-12-2017 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 326899 |
Registration Date 07-12-2017 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 26-07-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 15000,00,000 |
Paid Up Capital Rs. 15000,00,000 |
Contact Information |
E-Mail Address deepika.singh@kisanfinance.com |
Registered Address IFFCO HOUSE, 34, NEHRU PLACE NEW DELHI South Delhi DL 110019 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to KISAN RURAL FINANCE LIMITEDLast Checked Past / Closed Litigation On 25-09-2023 22:17
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for KISAN RURAL FINANCE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
GST Number(s) for KISAN RURAL FINANCE LIMITED |
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DELHI | 07AAGCK8708E1ZH | |
MADHYA PRADESH | 23AAGCK8708E1ZN |
Directors |
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DIN | Name | Since |
00343938 | SANDEEP MALHOTRA | 07-12-2017 |
AEHPD3029D | RAKESH DHASMANA | 21-01-2019 |
00007230 | RAKESH KAPUR | 07-12-2017 |
00026019 | UDAI SHANKER AWASTHI | 21-01-2019 |
02546964 | SRIRANG YASHWANT ATHALYE | 13-02-2019 |
05102009 | AVIJIT CHURAMONI SAHA | 24-04-2019 |
06921105 | MANJU AGARWAL | 26-07-2019 |
CERPS9836P | DEEPIKA SINGH | 21-01-2019 |
00425415 | RANJAN SHARMA | 07-12-2017 |
00280010 | HAYAGREEVA RAVIKUMAR PURANAM | 18-03-2019 |
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