KHAITAN CONSULTANTS LIMITEDActivity: Business Services in Delhi.Not available for efiling |
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GST Number(s) 19AABCK3870A1ZS |
PAN No AABCK3870A |
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CIN U74140DL1970PLC005314 |
ROC RoC-Delhi |
Incorporation Date 16-06-1970 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 005314 |
Registration Date 16-06-1970 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date --- |
Last Balance Sheet Date --- |
Financials |
Authorized Capital Rs. 600,00,000 |
Paid Up Capital Rs. --- |
Contact Information |
E-Mail Address cal@khaitanco.com |
Registered Address M-92, GREATER KAILASH, NEWDELHI. DL 000000 IN |
TradeMarksTotal 3 marks found. |
KCL WITH DEVICE OF TREE, Class 42, Registered |
KCL (TREE DEVICE), Class 35, Registered |
KCL LOGO WITH DE. OF A TREE., Class 36, Registered |
Some PAST Judgements / Case Laws similar to KHAITAN CONSULTANTS LIMITEDLast Checked Past / Closed Litigation On 12-09-2023 03:46
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02-09-2015 | Khaitan Consultants Ltd. Versus Sulata De & Others | Supreme Court of India |
05-11-2003 | Udit Kumar Mukherjee Versus Khaitan Consultants Ltd | High Court of Judicature at Calcutta |
GST Number(s) for KHAITAN CONSULTANTS LIMITED |
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WEST BENGAL | 19AABCK3870A1ZS |
Directors |
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DIN | Name | Since |
00005290 | HAIGREVE KHAITAN | 08-02-2001 |
00019212 | LALIT KUMAR PODDAR | 02-11-1974 |
00043428 | TRIVIKRAM KHAITAN | 17-05-2006 |
00021206 | SHARAD VAID | 10-01-1997 |
00019700 | PADAM KUMAR KHAITAN | 17-05-2006 |
00083192 | RAM KISHORE CHOUDHURY | 31-08-1986 |
00071487 | RAJIV KHAITAN | 30-04-2001 |
00022028 | AJOY KUMAR GUPTA | 30-04-2001 |
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