KEC INTERNATIONAL LIMITED

Activity: Construction in Maharashtra.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
16 Available. Click Here. 		PAN No
AACCK5599H
CIN
L45200MH2005PLC152061 		ROC
RoC-Mumbai 		Incorporation Date
18-03-2005
Class
Public 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Listed 		Suspended at Exchange
- 		 
Registration Number
152061 		Registration Date
18-03-2005 		 
   



Listing Info

National Stock Exchange (NSE) listing as KEC since 10-03-2006.

  ISIN Number: INE389H01022 ,   Instrument: EQ ,   Face Value: Rs. 2 ,   Paid-Up Value: Rs. 2

Bombay Stock Exchange (BSE) listing as KEC with code 532714 .

  ISIN Number: INE389H01022 ,   Status: ACTIVE ,   Instrument: EQUITY ,   Face Value: Rs. 2
Industry:- Heavy Electrical Equipment.



Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
04-08-2021
Last Balance Sheet Date
31-03-2021



Financials
Authorized Capital
Rs. 12900,00,000
Paid Up Capital
Rs. 5141,76,740



Contact Information
E-Mail Address
guptaka@kecrpg.com
Registered Address
RPG House 463, Dr. Annie Besant Road, Worli Mumbai MH 400030 IN
Alternate Address
Spencer Building, Forjett Street Tardeo Mumbai 400036 MH







Some PAST Judgements / Case Laws similar to KEC INTERNATIONAL LIMITED

Last Checked Past / Closed Litigation On 02-09-2023 19:24
06-04-2018 J&K Power Development Department Versus M/s. KEC International Limited High Court of Jammu and Kashmir
02-08-2016 Logic Eastern India Private Limited Versus KEC International Limited(Cables SBU) High Court of Judicature at Bombay
01-01-2016 KEC International Ltd. Versus Commissioner of Central Excise, Nagpur Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
15-10-2015 In Re: Sai Galvanizers & Fabricators Pvt. Ltd. Versus KEC International Ltd. & Others Competition Commission of India
18-09-2014 Western Carriers Versus KEC International Limited & Another High Court of Judicature at Madras
06-12-2013 Shankar Lal Sharma Versus K.E.C. International Ltd. & Others High Court of Rajasthan
14-11-2013 M/s. KEC International Ltd. Versus Chief Engineer, System & Operation Wing, Jammu High Court of Jammu and Kashmir
13-02-2013 KEC International Ltd., Versus Asst. Commissioner of Now Known as Sumit Income Tax Range 10(1), Securities Ltd., Income Tax Appellate Tribunal Mumbai
02-07-2012 R.P.G. Transmissions Ltd. (Now Known As KEC International Limited) Versus State & Another High Court of Delhi
16-03-2012 M/s. KEC International Limited, Worli, Mumbai represented by its Manager (Taxation) Versus State of Andhra Pradesh, represented by its State Representative before Sales Tax Appellate Tribunal, Nampally, Hyderabad High Court of Andhra Pradesh
15-07-2011 M/s. Puyvast Chartering B.V. & Another Versus KEC International Ltd. High Court of Judicature at Bombay
13-01-2009 M/s. KEC International Ltd. Versus The Commissioner of Income Tax High Court of Judicature at Bombay
17-09-2007 KEC International Limited Versus State of Maharashtra & Others High Court of Judicature at Bombay
30-03-2005 M/s. KEC International Ltd. Versus Shankar Lal Sharma Supreme Court of India
06-08-1999 KEC International Limited Versus Kamani Employees Union & Others High Court of Judicature at Bombay
10-03-1999 KAMANI EMPLOYEES UNION VERSUS K.E.C. INTERNATIONAL LTD High Court of Judicature at Bombay
17-04-1998 Kec International Ltd. Versus Kamani Employees' Union & Anr. High Court of Judicature at Bombay
29-07-1997 Collector of Central Excise, Indore Versus Kec International Limited Supreme Court of India
13-05-1993 M/s. K.E.C. International Ltd., Jaipur Versus Shankar Lal & Others High Court of Rajasthan
23-07-1990 KEC INTERNATIONAL LTD. VERSUS UNION OF INDIA High Court of Judicature at Bombay
16-03-1988 K.E.C. INTERNATIONAL LIMITED VERSUS UNION OF INDIA AND ANOTHER High Court of Judicature at Bombay



GST Number(s) for KEC INTERNATIONAL LIMITED
CHANDIGARH 04AACCK5599H1ZA  
ARUNACHAL PRADESH 12AACCK5599H1ZD  
BIHAR 10AACCK5599H1ZH  
CHATTISGARH 22AACCK5599H1ZC  
GOA 30AACCK5599H1ZF  
HIMACHAL PRADESH 02AACCK5599H1ZE  
MEGHLAYA 17AACCK5599H1Z3  
MIZORAM 15AACCK5599H1Z7  
HARYANA 06AACCK5599H1Z6  
MAHARASHTRA 27AACCK5599H2Z1  
ASSAM 18AACCK5599H1Z1  
SIKKIM 11AACCK5599H1ZF  
GUJARAT 24AACCK5599H1Z8  
HARYANA 06AACCK5599H2Z5  
DELHI 07AACCK5599H1Z4  
WEST BENGAL 19AACCK5599H1ZZ  



Directors
DIN Name Since
00026581 RAMESH CHANDAK 26-12-2005
00060106 SUDHIR MOHAN TREHAN 30-10-2012
01460245 UNNIKRISHNAN MANGALATH SUKUMARAPANICKER 08-11-2019
00032012 DILIP PIRAMAL GOPIKISAN 12-01-2006
00026664 GULU LALCHAND MIRCHANDANI 12-01-2006
00026981 VIMAL RAMVALLABH KEJRIWAL 29-07-2015
AGJPG3487E AMIT KUMAR GUPTA 02-11-2018
AACPA7811R RAJEEV AGGARWAL 01-09-2014
00026726 HARSH VARDHAN GOENKA 12-01-2006
06954879 NIRUPAMA RAO 31-10-2014
00008933 VINAYAK CHATTERJEE 06-12-2021
00057953 AJIT TEKCHAND VASWANI 12-01-2006
AABPK0188N VIMAL RAMVALLABH KEJRIWAL 01-04-2015
05168309 VIKRAM GANDHI 07-08-2019

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