KASTURI & SONS LIMITED

Activity: Manufacturing (Paper & Paper products, Publishing, printing and reproduction of recorded media) in Tamil Nadu.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U22110TN1940PLC001091
ROC
RoC-Chennai
Incorporation Date
21-02-1940
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Unlisted
Suspended at Exchange
-
 
Registration Number
001091
Registration Date
21-02-1940
 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
09-09-2019
Last Balance Sheet Date
31-03-2019



Financials

Authorized Capital
Rs. 500,00,000
Paid Up Capital
Rs. 176,00,000



Contact Information

E-Mail Address
nambirajan.n@thehindu.co.in
Registered Address
KASTURI BUILDING 859 & 860 ANNA SALAI CHENNAI TN 600002 IN



TradeMarks

Total 55 marks found.
"The Hindu" - "Healthy life style", Class 16, Accepted & Advertised
"The Hindu" - "Power of youth", Class 16, Registered
THE HINDU, Class 9, Registered
THE HINDU Friday Review, Class 16, Registered
ILAMAI PUDHUMAI - INDIHORE ULAGAM SEIVOM, Class 16, Registered
THE HINDU LIT FOR LIFE WITH DEVICE, Class 9, Registered
THE HINDU LIT FOR LIFE WITH DEVICE, Class 16, Registered
THE HINDU LIT FOR LIFE WITH DEVICE, Class 41, Registered
THE HINDU LIT FOR LIFE WITH DEVICE, Class 42, Registered
The Hindu - Kaamadhenu, Class 16, Registered
The Hindu - Vaazhvu Inithu, Class 16, Registered
The Hindu - Hindu Talkies, Class 16, Registered
"The Hindu" - "Let us through Tamil", Class 16, Registered
"The Hindu" - "Own house", Class 16, Registered
The Hindu & Sweet Tamizh, Class 16, Registered
THE HINDU Cinema Plus, Class 16, Registered
THE HINDU Metroplus, Class 16, Registered
MY CHENNAI MY RIGHT, Class 16, Registered
THE HINDU habitat, Class 16, Registered
The Hindu - Solkappiyum, Class 16, Registered
THE HINDU Business Line, Class 9, Registered
THE HINDU Business Line, Class 42, Registered
THE HINDU Down Town, Class 16, Registered
THE HINDU MetroPlus Melange, Class 16, Registered
THE HINDU GROUP, Class 9, Registered
THE HINDU GROUP, Class 41, Registered
THE HINDU GROUP, Class 16, Registered
THE HINDU GROUP, Class 28, Registered
THE HINDU GROUP, Class 35, Registered
THE HINDU GROUP, Class 42, Registered
The Hindu - MAYABAZAAR, Class 16, Registered
The Hindu Flag of Victory, Class 16, Registered
BLearn, Class 16, Registered
BLearn, Class 41, Registered
BLearn, Class 42, Registered
THE HINDU, Class 9, Registered
THE HINDU, Class 16, Registered
THE HINDU, Class 42, Registered
BRIDAL MANTRA, Class 16, Registered
THE HINDU - AANANDA JOTHI, Class 16, Registered
THE HINDU Young World, Class 16, Registered
sportstar, Class 16, Registered
FRONTLINE, Class 16, Registered
THE HINDU, INDIA''S NATIONAL NEWSPAPER SINCE 1878, Class 16, Registered
SPORTSTAR, Class 16, Registered
THE HINDU, Class 16, Removed
THE HINDU, Class 16, Removed
V SARI VILAMBARANGAL, Class 16, Objected
The Hindu - Life breath, Class 16, Objected
The Hindu - Women today, Class 16, Objected
Sweet Tamizh, Class 16, Refused

Click Here to See More Marks




Some PAST Judgements / Case Laws similar to KASTURI & SONS LIMITED

Last Checked Past / Closed Litigation On 22-09-2023 17:22
16-12-2019 B. Kolappan Author “The Hindu” Kasturi & Sons Limited, Kancheepuram District & Another Versus Union of India Rep.by its Secretary to Government Ministry of Law and Company Affairs, New Delhi & Others High Court of Judicature at Madras
02-07-2018 Kasturi & Sons Ltd V/S Principal Commissioner of GST & Central Excise, Chennai North Commissionerate Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
24-04-2018 Cheran Properties Limited Versus Kasturi & Sons Limited & Others Supreme Court of India
05-07-2017 Cheran Properties Ltd. Versus Kasturi & Sons Ltd. & Others National Company Law Appellate Tribunal
24-01-2017 K.C. Palaniswamy, Sporting Pastime India Limited, Represented by its Authorised Signatory, Subramani Versus Kasturi & Sons Limited, Represented by Jt. Managing Director N. Murali & Others High Court of Judicature at Madras
30-04-2015 K.C. Palaniswami & Another Versus Kasturi & Sons Limited & Others High Court of Judicature at Madras
20-05-2011 N. Ravi & Others Versus Kasturi & Sons Ltd. & Others Company Law Board Southern Region Bench Chennai
29-04-2011 Kasturi & Sons Ltd Versus K.C. Palaniswamy High Court of Judicature at Madras
24-02-2011 Kasturi & Sons Ltd., rep. By its Joint Managing Director N. Murali Versus Union of India rep. By the Secretary, New Delhi & Others High Court of Judicature at Madras
22-10-2010 N. Murali (Huf) & Others Versus Kasturi & Sons Ltd. & Others Company Law Board Southern Region Bench Chennai
25-11-2008 K.C. Palanisamy & Another Versus Kasturi & Sons Limited, rep by its Joint Managing Director & Others High Court of Judicature at Madras
21-11-2008 K.C. Palaniswamy & Another Versus Kasturi & Sons Limited rep. by its Managing Director N. Murali & Others High Court of Judicature at Madras
15-07-2008 Kasturi & Sons Ltd., having registered office rep. By its Principal Officer and General Manager Versus The State Trading Corporation of India Limited having registered office High Court of Judicature at Madras
22-08-2007 Kasturi & Sons Limited, Kasturi Buildings, Chennai, rep. by its Joint Managing Director N. Murali Versus V. Krishnamurthi, Sole Proprietor & Chief Executive, Meena Advertisers, Chennai High Court of Judicature at Madras
09-10-2006 Kasturi & Sons Ltd. Versus Sporting Pastime India Ltd. Company Law Board Southern Region Bench Chennai
27-12-2005 Sporting Pastime India Ltd. Versus Kasturi & Sons Ltd. Company Law Board Southern Region Bench Chennai
31-05-2005 Syndicate of Press of University of Cambridge Versus Kasturi Lal and Sons High Court of Delhi
12-06-2000 STATE OF KARNATAKA VERSUS KASTURI AND SONS LIMITED High Court of Karnataka
17-03-1999 Commissioner of Income Tax Versus Kasturi and Sons Limited Supreme Court of India
14-11-1996 Commissioner of Income Tax Versus Kasturi and Sons Limited High Court of Judicature at Madras
17-07-1984 Kasturi and Sons Limited Versus Commissioner of Income Tax High Court of Judicature at Madras
17-03-1984 Kasturi and Sons Limited Versus Commissioner of Income Tax High Court of Judicature at Madras
07-09-1983 Commissioner of Income Tax Versus Kasturi and Sons Limited High Court of Judicature at Madras
15-03-1979 Income Tax Officer v/s Kasturi and Sons Limited Income Tax Appellate Tribunal ITAT Madras
19-09-1975 The Management of the Hindu (Messrs Kasturi & Sons United), 201-A, Kasturi Buildings, Mount Road Versus The Presiding Officer, Labour Court (Principal), Madras & Others High Court of Judicature at Madras
08-03-1964 Kasturi and Sons Limited Versus Commissioner of Income Tax, Madras High Court of Judicature at Madras
23-08-1963 (Kasturi and Sons, Limited, Madras) Versus "Hindu"State of Madras (Represented By The Secretary, Labour Department) and Others High Court of Judicature at Madras
07-04-1959 MANAGEMENT OF THE "hindu", MADRAS (KASTURI AND SONS LTD. VERSUS WORKING JOURNALISTS OF THE "hindu", MADRAS AND ANOTHER High Court of Judicature at Madras
07-04-1959 Management of The "Hindu", Madras (Kasturi & Sons Ltd. Versus Working Journalists Of The "Hindu", Madras & Another High Court of Judicature at Madras
19-03-1958 Messrs Kasturi and Sons Private Limited Versus Shri N. Salivateeswaran and Another Supreme Court of India



Directors

DIN Name Since
00121727 MAHALINGAM SETURAMAN 20-08-2014
00141517 MURALI NARASIMHAN 01-02-1980
AABPN8032C NAMBIRAJAN 28-08-2015
00141755 LAKSHMI SRINATH 05-07-2000
00141736 VENUGOPAL KASTURI 05-07-2000
03308161 NARAYAN LAKSHMAN 13-12-2017
01343692 VIJAYA ARUN 24-02-2007
07025579 ROHIT RAMESH 24-06-2017
00141685 PARTHASARATHY MALINI 21-06-1991
00141804 AKILA VIJAY IYENGAR 05-07-2000
02629544 KRISHNA SRINIVASAN 30-03-2018
00141587 RAVI NARASIMHAN 23-07-2010
00141557 RAM NARASIMHAN 05-07-1977
00141641 NALINI KRISHNAN 23-03-2016

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