KARUR MILLS LIMITEDActivity: Agriculture and Allied Activities in Tamil Nadu.Active |
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CIN U01405TN1946PLC001275 |
ROC RoC-Chennai |
Incorporation Date 05-07-1946 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 001275 |
Registration Date 05-07-1946 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 30-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 2100,00,000 |
Paid Up Capital Rs. 2074,16,530 |
Contact Information |
E-Mail Address kvsd@vsnl.com |
Registered Address No. 345/346, Ramanujam Nagar South, Anna Nagar KARUR Karur TN 639002 IN |
TradeMarksTotal 3 marks found. |
GANGES BY KML, Class 23, Removed |
KARUR, Class 23, Exam Report Issued |
KARUR, Class 24, Exam Report Issued |
Some PAST Judgements / Case Laws similar to KARUR MILLS LIMITEDLast Checked Past / Closed Litigation On 21-09-2023 14:12
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03-01-2022 | The Management, Karur District Cooperative Spinning Mills P. Ltd. Versus The Appellate Authority, Joint Commissioner of Labour (Gratuity) & Others | Before the Madurai Bench of Madras High Court |
06-07-2006 | Karur District Co.operative Spinning Mills Ltd. Versus The Deputy Chief Inspector of Factories & Another | High Court of Judicature at Madras |
17-05-2005 | Karur Vysya Bank Ltd V/S Annai Mookambikai Roller Flour Mills Pvt. Ltd. and Others. | Debts Recovery Tribunal Chennai |
Directors |
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DIN | Name | Since |
00045197 | NAYANKUMAR CHANDRASINH MIRANI | 10-09-2008 |
00111363 | MANISH KISHORSINH MIRANI | 29-05-1995 |
00111322 | KISHORSINH RAMDAS MIRANI | 19-10-1973 |
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