KANIKA GOODS PRIVATE LIMITEDActivity: Agriculture and Allied Activities in West Bengal.Active |
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CIN U05004WB2005PTC106444 |
ROC RoC-Kolkata |
Incorporation Date 01-12-2005 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 106444 |
Registration Date 01-12-2005 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 27-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 31,00,000 |
Paid Up Capital Rs. 30,32,000 |
Contact Information |
E-Mail Address dipakmonty@gmail.com |
Registered Address 4th Floor, Tritiya Tower-IV, Uttara Housing Complex, Plot No.II D/3, Action Area II D Kolkata Parganas North WB 700156 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to KANIKA GOODS PRIVATE LIMITEDLast Checked Past / Closed Litigation On 28-09-2023 03:43
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for KANIKA GOODS PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
07998543 | SATYA RAJ PATNAIK | 21-08-2018 |
01411522 | DIPAK MOHANTY | 17-06-2010 |
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