K V COTTON GINNING AND PRESSING COMPANY PRIVATE LIMITED

Activity: Mining & Quarrying in Maharashtra.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
24AAACK2283Q1Z8
PAN No
AAACK2283Q
CIN
U14050MH1948PTC006521
ROC
RoC-Mumbai
Incorporation Date
01-09-1948
Class
Private
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Unlisted
Suspended at Exchange
-
 
Registration Number
006521
Registration Date
01-09-1948
 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
---
Last AGM Date
30-09-2019
Last Balance Sheet Date
31-03-2019



Financials

Authorized Capital
Rs. 800,00,000
Paid Up Capital
Rs. 800,00,000



Contact Information

E-Mail Address
kvsd1870@gmail.com
Registered Address
21 MITTAL CHAMBERS, 228 nariman point, MUMBAI MH 400021 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to K V COTTON GINNING AND PRESSING COMPANY PRIVATE LIMITED

Last Checked Past / Closed Litigation On 15-09-2023 09:21
30-01-2019 New Akot Cotton Ginning & Pressing Co. Ltd & Others Versus Shyam Haribhau Sapkal & Others National Company Law Appellate Tribunal
12-06-2017 Agahr Group Co. Op. Cotton Sale Ginning & Pressing Soc. Ltd. Versus Uttar Gujarat Vij Company Ltd. High Court of Gujarat At Ahmedabad
30-05-2017 Choudhary Cotton Ginning & Pressing Factory V/S Commissioner of Central Excise, Jaipur-I Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
17-11-2015 M/s. Rajeshwari Cotton Ginning & Pressing Industries, rep., by its partner T. Vijayakumar Matada Hatti Village Versus The Asst. Commissioner of Income Tax High Court of Karnataka
11-05-2012 M/s.Mahalaxmi Cotton Ginning Pressing and Oil Industries Versus The State of Maharashtra & Others High Court of Judicature at Bombay
03-05-2002 Baroda Central Co-operative Bank Ltd Versus Sadhali Group Co-operative Cotton Sale Ginning and Pressing Society Ltd High Court of Gujarat At Ahmedabad
03-05-2002 Baroda Central Co Operative Bank Limited Versus Sadhali Group Co Operative Cotton Sale Ginning And Pressing Society Limited High Court of Gujarat At Ahmedabad
16-12-1999 Assistant Commercial Taxes Officer Versus Meharsingh Harbans Singh Cotton, Ginning & Pressing Factory High Court of Rajasthan
18-02-1998 Girijanandan Singh Parashram (Deceased) by His Lrs. Versus New Cotton Ginning and Pressing Company Supreme Court of India
08-02-1995 SHIVA GANGA COTTON GINNING PRESSING MILL VERSUS MUDITA DEVI High Court of Andhra Pradesh
12-02-1992 R S KUNDAN LAL MUNSHI RAM COTTON GINNING AND PRESSING FACTORY VERSUS KRISHAN KUMAR High Court of Punjab and Haryana
27-04-1989 State of Punjab and Others Versus Messrs Seth Ganpat Ram Cotton Ginning and Pressing Factory and Others Supreme Court of India
26-04-1989 Broach Distt. Co-Operative Cotton Sales, Ginning and Pressing Society Limited Versus Commissioner of Income Tax, Ahmedabad Supreme Court of India
29-11-1978 Anand Taluka Co-Operative Cotton-Sale Ginning And Pressing Society Ltd Versus State Of Gujarat High Court of Gujarat At Ahmedabad
14-08-1978 Surja Ram Cotton Ginning And Pressing Factory Versus State Of Haryana High Court of Punjab and Haryana
14-08-1978 Surja Ram Cotton Ginning And Pressing Factory Versus State Of Haryana High Court of Punjab and Haryana
09-10-1976 Choudhary Cotton Ginning And Pressing Factory Versus Commissioner Of Income-Tax High Court of Punjab and Haryana
06-10-1972 Seth Ganpat Ram Cotton Ginning And Pressing Factory Versus State Of Punjab High Court of Punjab and Haryana
12-11-1971 Sadul Shahr Cotton Ginning And Pressing Factory Versus Rajasthan State Electricity Board High Court of Rajasthan
16-03-1971 Umamaheshwar Cotton Ginning And Pressing Factory Versus Rama Rao Shroff High Court of Karnataka
16-03-1971 Umamaheswar Cotton, Ginning And Pressing Factory Versus Rama Rao Shroff High Court of Karnataka
25-04-1961 Mahalaxmi Cotton Ginning And Pressing Factory Asind Versus Asstt Commissioner Excise and Taxation Bhilwara High Court of Rajasthan
11-07-1957 Bansilal on behalf of Shri Ekling Cotton Ginning and Pressing Versus Commissioner of Income-tax High Court of Rajasthan



GST Number(s) for K V COTTON GINNING AND PRESSING COMPANY PRIVATE LIMITED

GUJARAT 24AAACK2283Q1Z8  



Directors

DIN Name Since
00111363 MANISH KISHORSINH MIRANI 31-08-1991
00111322 KISHORSINH RAMDAS MIRANI 08-03-1966
00045197 NAYANKUMAR CHANDRASINH MIRANI 16-03-1983

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