DIN: 02871350

JYOTI YECHREDDY

Companies Associated
CIN Company Name Status
AAC-8136 JOKALI ETIQUETTE LLP Active
U40107KA2012PTC066275 SAMINDRA POWER PROJECTS PRIVATE LIMITED Active
U65993KA2013PTC071943 YECHREDDY INVESTMENTS PRIVATE LIMITED Active
U40107KA2009PTC050825 CLASSIC INFRA ENERGY RESOURCES PRIVATE LIMITED Active
U40104KA2012PTC066256 MALSA POWER INFRA PRIVATE LIMITED Active
U40102KA2012PTC066222 MSPR POWER INDIA PRIVATE LIMITED Active
U51109KA1999PTC057537 PRODIGY HYDRO POWER PRIVATE LIMITED Active
U40101KA2009PTC050791 ENGINEERED POWER RESOURCES INDIA PRIVATE LIMITED Active
U51101KA2008PTC107641 FASTRACK SUPPLIERS PRIVATE LIMITED Active
ABA-7616 YECHREDDY ESTATES LLP Active
U40104KA2012PTC066217 R Y POWER PROJECTS PRIVATE LIMITED Active
U74210TN1995PTC031963 VENKAT SHIVA ENGINEERING WORKS PRIVATE LIMITED Active
U40101KA2009PTC050773 APEX HYDRO GENPOWER PRIVATE LIMITED Active


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