JUBILANT LIFE SCIENCES LIMITED

Activity: Manufacturing (Metals & Chemicals, and products thereof) in Uttar Pradesh.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
16 Available. Click Here.
PAN No
AABCV0200H
CIN
L24116UP1978PLC004624
ROC
RoC-Kanpur
Incorporation Date
21-06-1978
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Listed
Suspended at Exchange
-
 
Registration Number
004624
Registration Date
21-06-1978
 
   



Listing Info

National Stock Exchange (NSE) listing as JUBILANT since 16-06-2003.

  ISIN Number: INE700A01033 ,   Instrument: EQ ,   Face Value: Rs. 1 ,   Paid-Up Value: Rs. 1

Bombay Stock Exchange (BSE) listing as JUBILANT with code 530019 .

  ISIN Number: INE700A01033 ,   Status: ACTIVE ,   Instrument: EQUITY ,   Face Value: Rs. 1
Industry:- Pharmaceuticals.



Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
25-09-2019
Last Balance Sheet Date
31-03-2019



Financials

Authorized Capital
Rs. 6550,00,000
Paid Up Capital
Rs. 1593,00,000



Contact Information

E-Mail Address
investors@jubl.com
Registered Address
BHARTIAGRAM GAJRAULAJYOTIBA PHOOLAY NAGAR U P UP 244223 IN



TradeMarks

Total 168 marks found.
JARDOM, Class 5, Accepted & Advertised
BUTYMAX, Class 5, Accepted & Advertised
PHYTOSHIELD, Class 5, Registered
MICROSHELL, Class 5, Registered
Jubilant Life Sciences (logo), Class 1, Registered
Jubilant Life Sciences (logo), Class 3, Registered
Jubilant Life Sciences (logo), Class 5, Registered
Jubilant Life Sciences (logo), Class 16, Registered
Jubilant Life Sciences (logo), Class 31, Registered
Jubilant Life Sciences (logo), Class 35, Registered
Jubilant Life Sciences (logo), Class 41, Registered
Jubilant Life Sciences (logo), Class 42, Registered
Breed Innovation@Jubilant, Class 35, Registered
Breed Innovation@Jubilant, Class 41, Registered
ANICHOL, Class 31, Registered
HEPAFIX, Class 31, Registered
SUPERCHOL, Class 31, Registered
ENCROMIX, Class 5, Registered
OSMOBETAINE, Class 5, Registered
KODFLEX, Class 5, Registered
TOXICOP, Class 31, Registered
JUBIZYM, Class 5, Registered
JUBIGUARD, Class 3, Registered
JUBIGUARD, Class 1, Registered
JARVEL, Class 5, Opposed
SEAOL, Class 5, Registered
LNT, Class 5, Registered
RANOKEY, Class 5, Withdrawn
HI-PRO-MIN, Class 1, Registered
LANSOJUB, Class 5, Withdrawn
JUBCEE, Class 1, Registered
JUBCEE, Class 5, Registered
JUBCEE, Class 31, Registered
TOXICOP, Class 1, Registered
OSMOBETAINE, Class 1, Registered
JUBIZYM, Class 1, Registered
ENCROMIX, Class 1, Registered
BUTYMAX, Class 1, Registered
ANICHOL, Class 1, Registered
ANPOL, Class 3, Registered
JUBATOR, Class 5, Registered
TOXICURE (LABEL), Class 31, Abandoned
JUCCA, Class 1, Registered
HI-PRO-MIN (WITH LABEL), Class 31, Opposed
PROMOCIN, Class 31, Registered
JUBIMETH, Class 5, Registered
AFLASIL, Class 31, Registered
JUBIQUAT, Class 1, Registered
JUBIQUAT, Class 3, Registered
PROMOCIN, Class 1, Registered
MAXDOL, Class 31, Registered

Click Here to See More Marks




Some PAST Judgements / Case Laws similar to JUBILANT LIFE SCIENCES LIMITED

Last Checked Past / Closed Litigation On 11-09-2023 13:39
31-07-2017 Jubilant Life Sciences Ltd V/S C.C., C.E. & S.T., Noida Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad
11-08-2016 Jubilant Life Sciences Ltd. Versus Union of India High Court of Judicature at Allahabad
12-05-2014 Commr. of Cus.,C. Ex. & Service Tax Versus Jubilant Life Sciences Ltd. High Court of Judicature at Allahabad



GST Number(s) for JUBILANT LIFE SCIENCES LIMITED

PUNJAB 03AABCV0200H1Z6  
UTTAR PRADESH 09AABCV0200H1ZU  
MAHARASHTRA 27AABCV0200H1ZW  
GUJARAT 24AABCV0200H3Z0  
GUJARAT 24AABCV0200H2Z1  
UTTAR PRADESH 09AABCV0200H3ZS  
PUNJAB 03AABCV0200H2Z5  
UTTAR PRADESH 09AABCV0200H2ZT  
MAHARASHTRA 27AABCV0200H3ZU  
TELANGANA 36AABCV0200H1ZX  
ANDHRA PRADESH 37AABCV0200H2ZU  
MADHYA PRADESH 23AABCV0200H1Z4  
MAHARASHTRA 27AABCV0200H2ZV  
TELANGANA 36AABCV0200H2ZW  
TAMIL NADU 33AABCV0200H1Z3  
ODISHA 21AABCV0200H1Z8  



Directors

DIN Name Since
02263950 SUDHA PILLAI 03-09-2013
AAVPS4387H SANKARAIAH RAJAGOPAL 01-04-2014
00309302 SUSHIL KUMAR ROONGTA 23-05-2017
03019690 ARJUN SHANKER BHARTIA 23-05-2017
00010484 SHYAM SUNDER BHARTIA 21-06-1978
00020603 PRIYAVRAT BHARTIA 23-05-2017
00101328 VIVEK MEHRA 23-05-2017
08186854 ANANT PANDE 22-10-2018
00004272 SRINIVASAN SRIDHAR 15-06-2013
00006051 ASHOK MISRA 15-09-2014
00010499 HARI SHANKER BHARTIA 01-11-1983
02215055 RAJESH KUMAR SRIVASTAVA 17-01-2018
ACKPS8874L RAJIV CHANDRAKANT SHAH 16-02-2015
00204434 ARUN SETH 22-10-2018

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