JSW ISPAT STEEL LIMITED

Activity: Manufacturing (Metals & Chemicals, and products thereof) in Maharashtra.
Amalgamated
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
27AAACI6293E1ZJ
PAN No
AAACI6293E
CIN
L27106MH1984PLC238266
ROC
RoC-Mumbai
Incorporation Date
23-05-1984
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Listed
Suspended at Exchange
-
 
Registration Number
238266
Registration Date
23-05-1984
 
   



Listing Info

Bombay Stock Exchange (BSE) listing as JSWISPAT with code 500305 .

  ISIN Number: INE136A01022 ,   Status: DELISTED ,   Instrument: EQUITY ,   Face Value: Rs. 10
Industry:- Iron & Steel/Interm.Products.



Compliance

Active Compliance
---
Last AGM Date
28-12-2012
Last Balance Sheet Date
30-06-2012



Financials

Authorized Capital
Rs. 600000,00,000
Paid Up Capital
Rs. 300155,28,960



Contact Information

E-Mail Address
ispatcal@vsnl.com
Registered Address
The Enclave, 5th Floor,Behind Marathe Udyog Bhavan New Prabhadevi Road, Prabhadevi, Mumbai Mumbai City MH 400025 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to JSW ISPAT STEEL LIMITED

Last Checked Past / Closed Litigation On 24-09-2023 22:46
28-01-2021 Ispat Industries Ltd. (Now JSW Steel Coated Products Ltd. Versus Maharashtra Airport Development Company Limited (MADC) acting through its Managing Director/Joint Managing Director In the High Court of Bombay at Nagpur
05-02-2020 Pr. Commissioner of Income Tax, Central-2 Versus M/s. JSW Steel Ltd. (Successor on amalgamation of JSW Ispat Steel Ltd.) High Court of Judicature at Bombay
18-03-2013 JSW Ispat Steel Limited Versus Ariba India Private Limited High Court of Delhi
14-09-2012 JSW ISPAT Steel Limited Versus Jeumont Electric & Another High Court of Judicature at Bombay



GST Number(s) for JSW ISPAT STEEL LIMITED

MAHARASHTRA 27AAACI6293E1ZJ  



Directors

DIN Name Since
00005290 HAIGREVE KHAITAN 13-01-2011
00017762 SAJJAN JINDAL 13-01-2011
00029136 SESHAGIRI RAO METLAPALLI VENKATA SATYA 13-01-2011
00050812 MAHESH UDIPI RAO 28-09-2001
05314275 KRISHNENDU BANERJEE 07-08-2012
00050850 VINOD KUMAR KOTHARI 12-11-2010
00016018 ATUL SUD KISANCHAND 13-01-2011
ACQPT8006M SUBRAMANIAN PARAMESWARAN TONDIKULAM 01-07-2003
02166625 BINOD KUMAR SINGH 01-05-2008
00772690 PRAMOD MITTAL 23-05-1984
00058324 VINOD KUMAR MITTAL 31-03-1995

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