JSW IP HOLDINGS PRIVATE LIMITED

Activity: Business Services in Maharashtra.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U74999MH2014PTC253122
ROC
RoC-Mumbai
Incorporation Date
11-02-2014
Class
Private
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Unlisted
Suspended at Exchange
-
 
Registration Number
253122
Registration Date
11-02-2014
 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
27-09-2019
Last Balance Sheet Date
31-03-2019



Financials

Authorized Capital
Rs. 751,10,000
Paid Up Capital
Rs. 203,60,000



Contact Information

E-Mail Address
deepak.bhat@jsw.in
Registered Address
JSW CENTRE BANDRA KURLA COMPLEX, BANDRA (EAST) MUMBAI Mumbai City MH 400051 IN



TradeMarks

Total 108 marks found.
JSW Logo, Class 11, Accepted & Advertised
JSW, Class 7, Accepted & Advertised
JSW BETTER EVERYDAY, Class 11, Registered
JSW BETTER EVERYDAY, Class 11, Registered
JSW BETTER EVERYDAY, Class 7, Registered
JSW BETTER EVERYDAY, Class 11, Registered
JSW Logo, Class 2, Registered
JSW BETTER EVERYDAY, Class 2, Registered
JSW BETTER EVERYDAY, Class 6, Registered
JSW BETTER EVERYDAY, Class 4, Registered
JSW BETTER EVERYDAY, Class 9, Registered
JSW BETTER EVERYDAY, Class 9, Registered
JSW BETTER EVERYDAY, Class 9, Registered
JSW BETTER EVERYDAY, Class 4, Registered
JSW BETTER EVERYDAY, Class 7, Registered
JSW BETTER EVERYDAY, Class 2, Registered
JSW, Class 3, Registered
JSW, Class 1, Registered
JSW, Class 16, Registered
JSW, Class 17, Registered
JSW, Class 19, Registered
JSW, Class 26, Registered
JSW, Class 27, Registered
JSW, Class 36, Registered
JSW, Class 37, Registered
JSW, Class 39, Registered
JSW, Class 21, Registered
JSW, Class 24, Registered
JSW, Class 2, Registered
JSW, Class 6, Registered
JSW, Class 4, Registered
JSW, Class 9, Registered
JSW, Class 8, Registered
JSW, Class 20, Registered
JSW, Class 35, Registered
JSW, Class 40, Registered
JSW, Class 42, Registered
JSW Logo, Class 9, Registered
JSW Logo, Class 19, Registered
JSW Logo, Class 4, Registered
JSW BETTER EVERYDAY, Class 3, Registered
JSW BETTER EVERYDAY, Class 1, Registered
JSW BETTER EVERYDAY, Class 3, Registered
JSW BETTER EVERYDAY, Class 19, Registered
JSW BETTER EVERYDAY, Class 8, Registered
JSW BETTER EVERYDAY, Class 42, Registered
JSW BETTER EVERYDAY, Class 37, Registered
JSW BETTER EVERYDAY, Class 40, Registered
JSW BETTER EVERYDAY, Class 21, Registered
JSW BETTER EVERYDAY, Class 35, Registered
JSW BETTER EVERYDAY, Class 16, Registered

Click Here to See More Marks




Some PAST Judgements / Case Laws similar to JSW IP HOLDINGS PRIVATE LIMITED

Last Checked Past / Closed Litigation On 19-09-2023 20:59
Nothing Found.

Currently our public version does not seem to find any PAST decided cases / judgements for JSW IP HOLDINGS PRIVATE LIMITED.

However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in




Directors

DIN Name Since
00497315 SANGITA JINDAL 28-09-2016
02473708 RAHUL NARAIN BHAGAT 14-03-2019
06675966 SANJEEV TANSUKHLAL DOSHI 19-04-2015
07565435 TANVI RADHAKRISHNA SHETE 26-09-2018
06404506 PARTH SAJJAN JINDAL 29-03-2018
00544730 VIJAYA KANNAN RAGHAVAN 06-10-2015
00106543 JAYANT ACHARYA 29-03-2018

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