JSW ENERGY LIMITEDActivity: Business Services in Maharashtra.Active |
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GST Number(s) 3 Available. Click Here. |
PAN No AAACJ8109N |
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CIN L74999MH1994PLC077041 |
ROC RoC-Mumbai |
Incorporation Date 10-03-1994 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Listed |
Suspended at Exchange - |
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Registration Number 077041 |
Registration Date 10-03-1994 |
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Listing Info |
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National Stock Exchange (NSE) listing as JSWENERGY since 04-01-2010. |
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ISIN Number: INE121E01018
, Instrument: EQ
, Face Value: Rs. 10
, Paid-Up Value: Rs. 10
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Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 04-08-2021 |
Last Balance Sheet Date 31-03-2021 |
Financials |
Authorized Capital Rs. 500000,00,000 |
Paid Up Capital Rs. 164403,16,560 |
Contact Information |
E-Mail Address jswel.investor@jsw.in |
Registered Address JSW CENTRE, BANDRA KURLA COMPLEX BANDRA (EAST) MUMBAI MH 400051 IN |
Alternate Address JSW Centre, Bandra Kurla Complex Bandra (East) Mumbai 400051 MH |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to JSW ENERGY LIMITEDLast Checked Past / Closed Litigation On 30-08-2023 00:28
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22-11-2022 | Karnataka Power Transmission Corporation Limited V/s JSW Energy Limited and Others | Supreme Court of India |
07-06-2019 | JSW Energy Limited Versus Union of India & Others | High Court of Judicature at Bombay |
25-04-2018 | Power Company of Karnataka Limited & Others Versus JSW Energy Limited & Others | High Court of Karnataka |
30-04-2015 | Commissioner of Income-tax, Mumbai Versus JSW Energy Ltd. | High Court of Judicature at Bombay |
02-12-2013 | In the Matter of: JSW Energy Limited., Versus Maharashtra State Electricity Distribution Co. Ltd., & Another | Appellate Tribunal for Electricity Appellate Jurisdiction |
21-01-2013 | M/s. JSW Energy Limited Jindal Mansion Versus Maharashtra State Electricity Distribution Co. Ltd. & Another | Appellate Tribunal for Electricity Appellate Jurisdiction |
GST Number(s) for JSW ENERGY LIMITED |
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ODISHA | 21AAACJ8109N1ZK | |
ANDHRA PRADESH | 37AAACJ8109N1Z7 | |
WEST BENGAL | 19AAACJ8109N1Z5 |
Directors |
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DIN | Name | Since |
00017762 | SAJJAN JINDAL | 20-10-2003 |
01281621 | PRASHANT JAIN | 16-06-2017 |
AACPC3087B | MONICA BRIJ KUMAR CHOPRA | 23-01-2017 |
01341570 | CHANDAN BHATTACHARYA | 21-09-2007 |
00202521 | MUNESH NARINDER KHANNA | 26-03-2021 |
ACWPV5914A | PRITESH VINAY | 16-09-2020 |
02191943 | RUPA DEVI SINGH | 17-06-2019 |
00503570 | SUNIL BADRIPRASAD GOYAL | 17-06-2019 |
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