JC WORLD HOSPITALITY PRIVATE LIMITEDActivity: Trading in Delhi.Active |
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GST Number(s) 09AACCJ9340F1ZI |
PAN No AACCJ9340F |
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CIN U55101DL2012PTC242418 |
ROC RoC-Delhi |
Incorporation Date 18-09-2012 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 242418 |
Registration Date 18-09-2012 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 29-09-2018 |
Last Balance Sheet Date 31-03-2018 |
Financials |
Authorized Capital Rs. 1000,00,000 |
Paid Up Capital Rs. 270,00,000 |
Contact Information |
E-Mail Address accounts@jcworld.com |
Registered Address E-2/3, VASANT VIHAR New Delhi DL 110057 IN |
TradeMarksTotal 1 marks found. |
KOLAVERI DI (LOGO), Class 43, Registered |
Some PAST Judgements / Case Laws similar to JC WORLD HOSPITALITY PRIVATE LIMITEDLast Checked Past / Closed Litigation On 03-09-2023 22:18
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for JC WORLD HOSPITALITY PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
GST Number(s) for JC WORLD HOSPITALITY PRIVATE LIMITED |
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UTTAR PRADESH | 09AACCJ9340F1ZI |
Directors |
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DIN | Name | Since |
00020720 | VIJAY KANT DIXIT | 18-09-2012 |
00022014 | RITA DIXIT | 18-09-2012 |
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