JAMIPOL LIMITED

Activity: Manufacturing (Metals & Chemicals, and products thereof) in Jharkhand.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
2 Available. Click Here.
PAN No
AAACJ7475R
CIN
U24111JH1995PLC009020
ROC
RoC-Jharkhand
Incorporation Date
24-04-1995
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Unlisted
Suspended at Exchange
-
 
Registration Number
009020
Registration Date
24-04-1995
 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
11-07-2019
Last Balance Sheet Date
31-03-2019



Financials

Authorized Capital
Rs. 1500,00,000
Paid Up Capital
Rs. 1125,00,000



Contact Information

E-Mail Address
admin@jamipol.com
Registered Address
NAMDIH ROAD,BURMAMINES,JAMSHEDPUR-7 JAMSHEDPUR JH 831007 IN







Some PAST Judgements / Case Laws similar to JAMIPOL LIMITED

Last Checked Past / Closed Litigation On 13-09-2023 08:31
Nothing Found.

Currently our public version does not seem to find any PAST decided cases / judgements for JAMIPOL LIMITED.

However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in




GST Number(s) for JAMIPOL LIMITED

KARNATAKA 29AAACJ7475R1ZL  
ODISHA 21AAACJ7475R1Z1  



Directors

DIN Name Since
02350176 SAMITA SHAH 21-04-2016
06545101 SUDHANSU PATHAK 22-01-2014
08505340 ERIC WIKLENDT 11-07-2019
03181178 SRINIVASA POLIMERA REDDY 01-02-2018
ACSPJ3410F MITHILESH KUMAR JHA 01-01-2016
00066366 SUDHIR KRISHNAJI JOSHI 30-03-2015
BPOPS3744H THACHERRY BALAKRISHNAN SRIKKANTH 20-04-2017
00296793 TOPGYAL DORJI 20-07-2006
08505391 MICHAEL AARON HAANPAA 11-07-2019
01114356 SHIB KRISHNA CHAKRABARTY 30-03-2015
00282821 DIBYENDU BOSE 22-01-2014
00032965 ROHAN GHOSH 18-01-2002
00296747 WANGCHUK DASHO DORJI 23-11-1996

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