JAMADOBA STEEL LIMITEDActivity: Manufacturing (Metals & Chemicals, and products thereof) in Maharashtra.Active |
||||||||||||
---|---|---|---|---|---|---|---|---|---|---|---|---|
|
||||||||||||
CIN U27109MH2018PLC304486 |
ROC RoC-Mumbai |
Incorporation Date 19-01-2018 |
||||||||||
Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
||||||||||
Listed Unlisted |
Suspended at Exchange - |
|||||||||||
Registration Number 304486 |
Registration Date 19-01-2018 |
|||||||||||
Listing Info |
|
Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 04-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 5,00,000 |
Paid Up Capital Rs. 4,00,000 |
Contact Information |
E-Mail Address cosec@tatasteel.com |
Registered Address Tarapur Complex, Plot No. F8, MIDC, Tarapur Industrial Area, Palghar Thane MH 401506 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to JAMADOBA STEEL LIMITEDLast Checked Past / Closed Litigation On 24-09-2023 12:24
|
||
26-05-2020 | Jafir Khan Versus The General Manager, Jamadoba Colliery, M/s. Tata Steel Limited, Dhanbad & Another | High Court of Jharkhand |
Directors |
||
DIN | Name | Since |
02350176 | SAMITA SHAH | 19-01-2018 |
00518430 | SANDIP BISWAS | 19-01-2018 |
01111150 | DIBYENDU DUTTA | 19-01-2018 |
India's most comprehensive litigation gathering and reporting.
Get Litigation Report