JAIPRAKASH EXPORTS PRIVATE LIMITED TFR. FROM U.P TO DELHIActivity: Business Services in Delhi.Active |
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CIN U74899DL1986PTC141623 |
ROC RoC-Delhi |
Incorporation Date 19-02-1986 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 141623 |
Registration Date 19-02-1986 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 29-09-2018 |
Last Balance Sheet Date 31-03-2018 |
Financials |
Authorized Capital Rs. 55,00,000 |
Paid Up Capital Rs. 1,59,900 |
Contact Information |
E-Mail Address accounts@jcworld.com |
Registered Address E-2/3, 1st Floor, Vasant Vihar, New Delhi DL 110057 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to JAIPRAKASH EXPORTS PRIVATE LIMITED TFR. FROM U.P TO DELHILast Checked Past / Closed Litigation On 11-09-2023 05:38
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for JAIPRAKASH EXPORTS PRIVATE LIMITED TFR. FROM U.P TO DELHI. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
00020720 | VIJAY KANT DIXIT | 30-08-2018 |
00022014 | RITA DIXIT | 30-08-2018 |
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