JAIPRAKASH ASSOCIATES LIMITED

Activity: Mining & Quarrying in Uttar Pradesh.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
12 Available. Click Here.
PAN No
AABCB1562A
CIN
L14106UP1995PLC019017
ROC
RoC-Kanpur
Incorporation Date
15-11-1995
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Listed
Suspended at Exchange
-
 
Registration Number
019017
Registration Date
15-11-1995
 
Website: http://jalindia.com/    



Listing Info

National Stock Exchange (NSE) listing as JPASSOCIAT since 14-06-2004.

  ISIN Number: INE455F01025 ,   Instrument: EQ ,   Face Value: Rs. 2 ,   Paid-Up Value: Rs. 2

Bombay Stock Exchange (BSE) listing as JPASSOCIAT with code 532532 .

  ISIN Number: INE455F01025 ,   Status: ACTIVE ,   Instrument: EQUITY ,   Face Value: Rs. 2
Industry:- Construction & Engineering.



Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
27-09-2019
Last Balance Sheet Date
31-03-2019



Financials

Authorized Capital
Rs. 350000,00,000
Paid Up Capital
Rs. 48649,00,000



Contact Information

E-Mail Address
sectl.dept@jalindia.co.in
Registered Address
SECTOR 128, NOIDA UP UP 201304 IN
Alternate Address
JA HOUSE, 63, BASANT LOK, VASANT VIHAR NEW DELHI 110057 DL IN



TradeMarks

Total 378 marks found.
BULAND-JAYPEE CEMENT, Class 19, Accepted & Advertised
JAYPEE GREENS PAVILLION HEIGHTS ARCADE, Class 35, Accepted & Advertised
JAYPEE GREENS KLASSIC ARCADE, Class 35, Accepted & Advertised
JAYPEE ATLANTIC- THE CLUB, Class 35, Opposed
JAYPEE GREENS SPORTSVILLE, Class 36, Registered
JAYPEE GREENS SPORTS VILLE, Class 37, Registered
JAYPEE ATLANTIC- THE CLUB, Class 41, Opposed
JAYPEE ATLANTIC- THE CLUB, Class 43, Opposed
ATLANTIC, Class 43, Registered
JAYPEE ATLANTIC- THE CLUB, Class 16, Opposed
TIARA TOWER (DEVICE), Class 36, Registered
BULAND JAYPEE CEMENT- Ander Se SOLID, Class 19, Registered
BULAND JAYPEE CEMENT, Class 19, Registered
BULAND JAYPEE CEMENT-Ander Se SOLID (Logo), Class 19, Registered
BULAND JAYPEE CEMENT -Ander Se SOLID (Logo), Class 19, Registered
Buland Jaypee Cement-Ander Se SOLID (Logo), Class 19, Registered
tamaya WITH DEVICE, Class 3, Registered
Café Manor (Logo), Class 43, Registered
The Shop (Logo-Composite Mark), Class 16, Opposed
JAYPEE GREENS KRISTAL COURT (LABEL), Class 37, Registered
JAYPEE GREENS KRISTAL COURT (LABEL), Class 36, Registered
Cafe Resto (Logo), Class 43, Registered
Body-n-Bliss (Logo), Class 41, Registered
JAYPEE GREENS CYPRESS (LOGO), Class 36, Registered
JAYPEE GREENS PAVILLION ARCADE, Class 35, Registered
THE CHURCHILL, Class 16, Registered
THE CHURCHILL (Logo-Composite Mark), Class 43, Registered
THE BOOKMARKS, Class 35, Registered
THE ARISTO (DEVICE), Class 35, Registered
ATLANTIS, Class 41, Abandoned
ATLANTIS, Class 18, Abandoned
THE CHURCHILL (Logo-Composite Mark), Class 16, Registered
LA BREZZA, Class 16, Opposed
JAYPEE GREENS CYPRESS (LOGO), Class 37, Registered
BUDDH INTERNATIONAL CIRCUIT WITH DEVICE, Class 37, Registered
BUDDH INTERNATIONAL CIRCUIT WITH DEVICE, Class 41, Registered
PLAZA ATHENEE(WITH LABEL), Class 37, Registered
SILVER BAR (WITH DEVICE), Class 35, Registered
SILVER BAR (WITH DEVICE)., Class 43, Registered
GRAVITI SPA AND POOL, Class 41, Registered
GRAVITI SPO AND COOL (WITH DEVICE), Class 43, Registered
PICK ME UP, Class 41, Registered
KNIGHTS, Class 21, Registered
CLUB ACE WITH DEVICE, Class 28, Abandoned
PAATRA WITH DEVICE, Class 30, Registered
CLUB FLAMENGO, Class 25, Registered
Jaypee Green Kyzen Towers, Class 36, Registered
JAYPEE GREENS KELSO TOWER (LOGO), Class 37, Registered
Jaypee Greens Zarya Towers, Class 37, Registered
Jaypee Greens Kailin Towers, Class 37, Registered
JAYPEE GREENS KELSEY TOWERS, Class 37, Registered

Click Here to See More Marks




Some PAST Judgements / Case Laws similar to JAIPRAKASH ASSOCIATES LIMITED

Last Checked Past / Closed Litigation On 27-08-2023 04:28
02-08-2023 Jaiprakash Associates Ltd. Versus Micro & Small Enterprises Facilitation Council & Another High Court of Delhi
01-05-2023 Chandravadan Vithaldas Ganatra & Another Versus Jaiprakash Associates Ltd., U.P. National Consumer Disputes Redressal Commission NCDRC
16-03-2023 Purnima Mehra & Another Versus M/s. Jaypee Greens A Division of Jaiprakash Associates Ltd., Through Its Managing Director, U.P. National Consumer Disputes Redressal Commission NCDRC
03-01-2023 Jaiprakash Associates Limited, Uttar Pradesh Versus Fateh Singh Chauhan & Another National Consumer Disputes Redressal Commission NCDRC
26-09-2022 Jaiprakash Associates Limited Through Its Authorized Rep. Jaypee Greens, Noida Versus Deepti Kumar & Others National Consumer Disputes Redressal Commission NCDRC
16-09-2022 Sudha & Others Versus Jaiprakash Associates Limited Supreme Court of India
01-09-2022 M/s. Jaiprakash Associates Ltd., Noida Versus Shashi Prabha Sharma National Consumer Disputes Redressal Commission NCDRC
27-05-2022 Prem Nath Vasistha Versus Jaiprakash Associates Ltd., (Through its Managing Director) Uttar Pradesh National Consumer Disputes Redressal Commission NCDRC
27-05-2022 Jaypee Kasablanca Buyers Welfare Association, New Delhi Versus Jaiprakash Associates Ltd., Uttar Pradesh National Consumer Disputes Redressal Commission NCDRC
19-03-2021 M/s. Jaiprakash Associates Ltd. Through Its Chairman, Uttar Pradesh Versus Vishal Saxena National Consumer Disputes Redressal Commission NCDRC
19-03-2021 M/s. Jaiprakash Associates Ltd. Through Its Chairman, Uttar Pradesh Versus Vishal Saxena National Consumer Disputes Redressal Commission NCDRC
14-02-2020 Manvendra Verma Versus Jaiprakash Associates Limited National Consumer Disputes Redressal Commission NCDRC
06-11-2019 Jaiprakash Associates Ltd. & Another Versus IDBI Bank Ltd. & Another Supreme Court of India
07-02-2019 Jaiprakash Associates Ltd. (Jal) Through Its Director Versus Tehri Hydro Development Corporation India Ltd. (Thdc) Through Its Director Supreme Court of India
07-02-2019 Jaiprakash Associates Ltd. (Jal) Through Its Director Versus Tehri Hydro Development Corporation India Ltd. (Thdc) Through Its Director Supreme Court of India
24-09-2018 Jaiprakash Associates Ltd. Versus Reserve Bank of India & Others High Court of Judicature at Allahabad
24-09-2018 Jaiprakash Associates Ltd. Versus Reserve Bank of India & Others High Court of Judicature at Allahabad
10-01-2018 Ultratech Cement Limited Versus Jaiprakash Associates Limited & Another High Court of Delhi
20-11-2017 Dr. Rajesh Kumar Viswakarma S/o Ltd. Col. (Dr.) V. Vishwakarma & Another Versus M/s. Jaiprakash Associates Limited (Jaypee Group) Rep. by its Executive Chairman and CEO, Naoida, UP. & Others Telangana State Consumer Disputes Redressal Commission Hyderabad
22-03-2017 Jaiprakash Associates Ltd. Versus State of Madhya Pradesh & Others Supreme Court of India
02-03-2017 Jainendra Sahai Sinha Versus Jaiprakash Associates Ltd. National Company Law Appellate Tribunal
23-09-2016 Gajpal Singh & Others Versus Jaiprakash Associates Limited & Others National Consumer Disputes Redressal Commission NCDRC
23-05-2016 Jaiprakash Associates Ltd Versus Madhya Pradesh Electricity Regulatory Commission & Others High Court of Madhya Pradesh
02-05-2016 Developers Township Property Owners Welfare Society Versus Jaiprakash Associates Limited National Consumer Disputes Redressal Commission NCDRC
15-03-2016 Sabina Mongia Versus Jaiprakash Associates Limited & Others Delhi State Consumer Disputes Redressal Commission New Delhi
17-08-2015 Jaiprakash Associates Ltd. Versus Union of India High Court of Judicature at Allahabad
29-05-2014 M/s. Jaiprakash Associates Ltd. Versus Tehri Hydro Development & Others High Court of Uttarakhand
15-11-2011 THDC India Ltd. Versus Jaiprakash Associates Ltd. High Court of Delhi
18-07-2011 Jaiprakash Associates Limited Versus State Of Uttar Pradesh High Court of Judicature at Allahabad
09-03-2011 Jaiprakash Associates Ltd. Naubasta Versus State of M.P. & Others High Court of Madhya Pradesh
28-05-2010 Ajit R. Kapadia Versus Jaiprakash Associates Ltd. & Others Company Law Board Principal Bench New Delhi
30-10-2009 Jaiprakash Associates Ltd Versus State of M.P. & Others Supreme Court of India
15-05-2009 JAIPRAKASH ASSOCIATES LIMITED & Others Versus High Court of Judicature at Allahabad
18-12-2008 Jaiprakash Associates Ltd. Versus State of M.P. & Others Supreme Court of India
15-09-2008 Jaiprakash Associates Limited Versus State of Madhya Pradesh & Others Supreme Court of India
06-11-2006 Jaiprakash Associates Ltd. Versus State of Uttaranchal High Court of Uttaranchal
28-09-2006 M/s. Jaiprakash Associates Ltd Versus State of M.P. High Court of Madhya Pradesh



GST Number(s) for JAIPRAKASH ASSOCIATES LIMITED

JHARKHAND 20AABCB1562A1ZP  
TELANGANA 36AABCB1562A1ZC  
DELHI 07AABCB1562A1ZD  
BIHAR 10AABCB1562A1ZQ  
MAHARASHTRA 27AABCB1562A1ZB  
ANDHRA PRADESH 37AABCB1562A1ZA  
KARNATAKA 29AABCB1562A1Z7  
HIMACHAL PRADESH 02AABCB1562A3ZL  
UTTARAKHAND 05AABCB1562A4ZE  
WEST BENGAL 19AABCB1562A1Z8  
MADHYA PRADESH 23AABCB1562A9ZB  
HARYANA 06AABCB1562A3ZD  



Directors

DIN Name Since
00008125 SUNIL KUMAR SHARMA 18-03-2004
00008419 PANKAJ GAUR 30-06-2004
00365880 HOMAI ARDESHIR DARWALLA 14-02-2012
01571764 RAJ BHARDWAJ NARAIN 14-07-2007
00616104 SATISH CHARAN KUMAR PATNE 27-09-2014
AAOPG1931A MANOJ GAUR 01-04-2016
01425589 TILAK RAJ KAKKAR 12-11-2014
00020876 RANVIJAY SINGH 14-12-2007
AAXPS3742C MANMOHAN SIBBAL 01-06-2017
00008085 JAI PRAKASH GAUR 19-05-2018
00008480 MANOJ GAUR 31-03-1997
00008293 SUNNY GAUR 16-01-1998
ABPPS5079K ASHOK SONI 01-06-2019
02327446 KESHAV PRASAD RAU 27-09-2014
00026078 KAILASH NATH BHANDARI 10-02-2014

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